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Income Tax Appellate Tribunal judgments

8,164 judgments · page 176 of 409

Tribunals and Commissions09 Apr 2026Allowed

Ramesh Rajpal Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3317

Income Tax Act, 1961-Section 250, 260A, 132, 143(3), 260
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Tribunals and Commissions09 Apr 2026

Smt. Bhawna Kapoor Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3321

Income Tax Act, 1961-Section 250(6), 143(3), 143(2), 142(1), 10(38), 68, 69A, 133(6), 131
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Tribunals and Commissions09 Apr 2026

Late Gyan Prakash Gupta Vs. ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3328

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 10(38), 68, 133(6), 131SEBI Act, 1992SEBI (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market) Regulations, 2003
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Tribunals and Commissions09 Apr 2026

HCL Infosystems Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3329

Income Tax Act, 1961-Section 250, 143(2), 143(3), 144, 254, 68, 234B, 154, 292BB
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Tribunals and Commissions09 Apr 2026Allowed

Smt. Kiran Wati Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3331

Income Tax Act, 1961-Section 250(6), 143(3), 132, 153C, 127, 143(2)
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Tribunals and Commissions09 Apr 2026Dismissed

ACIT Vs Sh. Dheeraj Chaudhary

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3333

Income Tax Act, 1961-Section 250, 143(3), 132, 127, 153A, 271, 139(1), 143(2), 142(1)
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Tribunals and Commissions09 Apr 2026Allowed

Rajesh Kathuria Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3215

Income Tax Act, 1961-Section 147, 144B, 69A, 115BBE, 10(38), 148, 148A(b), 148A(d), 143(3)
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Tribunals and Commissions09 Apr 2026Allowed

V & S International Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3192

Income Tax Act, 1961-Section 143(3), 147, 148, 151, 68, 69C, 234A, 234B, 234C, 234D, 292BB, 143(2), 139, 142(1)
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