Tribunals and Commissions08 Apr 2026Allowed
Shagun Gupta Vs Income Tax Officer, Ward 5(2)(4), Noida, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3326
Income Tax Act, 1961-Section 132, 69
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 178 of 409
Tribunals and Commissions08 Apr 2026
Anil Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3327
Income Tax Act, 1961-Section 144
Tribunals and Commissions08 Apr 2026
Universal Impex Inc Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3332
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions08 Apr 2026
Vipin Gupta Vs Assessing Officer, National Faceless Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3334
Income Tax Act, 1961-Section 148
Tribunals and Commissions08 Apr 2026Allowed
Komal Ghai Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3335
Income-tax Act, 1961-Section 147/144, 148, 143(2)
Tribunals and Commissions08 Apr 2026
DCIT Vs Subodh Kant Sahay HUF
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3423
Income Tax Act, 1961-Section 153C, 153C(1), 132
Tribunals and Commissions08 Apr 2026Allowed
Ram Chander Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3422
Income Tax Act, 1961-Section 143(3), 127
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Santosh Pigments And Chemical Industries
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3421
Income-tax Act, 1961-Section 69C, 69A, 144, 133(6), 143
Tribunals and Commissions08 Apr 2026Allowed
Jagdish Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3420
Income-tax Act, 1961-Section 143(3), 144
Tribunals and Commissions08 Apr 2026Allowed
Subhash Dhaka Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3419
Income-tax Act, 1961-Section 147/144
Tribunals and Commissions08 Apr 2026Allowed
Anita Mittal Vs Income Tax Officer, Ward-28(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3418
Income Tax Act, 1961-Section 144, 147, 148, 151, 234C, 234D
Tribunals and Commissions08 Apr 2026Allowed
Jaideep Goel Vs New Delhi-110002
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3417
Income Tax Act, 1961-Section 143(2), 144, 147
Tribunals and Commissions08 Apr 2026
DCIT, Central Circle-27 Vs Parvesh Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3415
Income-tax Act, 1961-Section 143(3), 127, 132, 153C, 153A
Tribunals and Commissions08 Apr 2026Allowed
Navin Vishwanath Vs DCIT, Cricle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3414
Income Tax Act, 1961-Section 154, 90, 90A, 143(1), 139(1), 80AC, 80-IA(7), 10A(5), 10B(5)
Tribunals and Commissions08 Apr 2026
Pepup Sports Ltd. Vs ACIT, Circle 1(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3413
Income Tax Act, 1961-Section 154, 143(1), 234C, 246A, 246(1)(h), 246Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Re-settlement Act, 2013-Section 96
Tribunals and Commissions08 Apr 2026Partly Allowed
Income Tax Officer Vs Ms. Usha Rani
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3412
Income-tax Act, 1961-Section 147, 144B, 148, 148A, 148A(a), 148A(b), 148A(d), 149(1), 151, 151(i), 151(ii), 151(1), 151(2), 1512Finance Act, 2021Finance Act 2022
Tribunals and Commissions08 Apr 2026
DhruvFurnitures Private Limited Vs ITO, Ward-1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3411
Income Tax Act, 1961-Section 271(1)(b), 142(1)
Tribunals and Commissions08 Apr 2026Allowed
Integrated Casetech Consultants Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3410
Income Tax Act, 1961-Section 250, 143(3), 144B, 142(1)
Tribunals and Commissions08 Apr 2026Allowed
Zahir Ali Chandanji Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3409
Income Tax Act, 1961-Section 250, 144, 147, 142(1)
Tribunals and Commissions08 Apr 2026Partly Allowed
Kanwar Bir Singh Vs DCIT, Central, Circle-05
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3408
Income Tax Act, 1961-Section 143(3), 2(22)(e), 37