Tribunals and Commissions08 Apr 2026
Vishnu Soni Vs ITO, Ward 51(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3387
Income Tax Act, 1961-Section 143(3), 44AB, 145(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 180 of 409
Tribunals and Commissions08 Apr 2026Partly Allowed
Kanwar Bir Singh Vs DCIT, Central, Circle-05
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3386
Income Tax Act, 1961-Section 143(3), 2(22)(e), 37
Tribunals and Commissions08 Apr 2026Allowed
Aadinath Probuild (India) Pvt. Ltd. Vs ACIT, Central Circle-16, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3385
Income-tax Act, 1961-Section 68, 143(1), 143(3), 147, 148
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Deepak Mittal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3384
Income Tax Act, 1961-Section 143(3), 144B, 68, 115BE, 115BBE, 271AAC, 69CCGST Act, 2017-Section 16
Tribunals and Commissions08 Apr 2026Allowed
Teleplex Construction Co. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3383
Income Tax Act, 1961-Section 250, 250(6), 251(1)(a), 251(1)(b), 251(2), 143(2), 143(3), 144B, 145(3), 44AB, 68, 69C, 115BBE, 270A, 271AAC(1)ITAT Rules, 1963-Rule 11
Tribunals and Commissions08 Apr 2026Allowed
Aanchal Properties Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3382
Income-tax Act, 1961-Section 143(3), 56(2)(vii)(b), 56(2)(viib), 263Income Tax Rules, 1962-Rule 11UA
Tribunals and Commissions08 Apr 2026Allowed
Chanchal Bansal Vs ITO Ward-3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3381
Income Tax Act, 1961-Section 147, 144B, 143(2), 148, 142(1), 139
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Santosh Pigments And Chemical Industries
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3380
Income-tax Act, 1961-Section 69C, 69A, 144, 133(6), 143
Tribunals and Commissions08 Apr 2026Allowed
Lasco Chemie Private Limited Vs Income Tax Officer, Ward-15(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3379
Income Tax Act, 1961-Section 250, 147, 148, 143(3), 149, 151, 151(1), 142(1), 139, 92E, 148 to 153, 153A, 153C, Explanation 2 to Section 147, proviso to Section 147, 149(1)Finance Act, 2021
Tribunals and Commissions08 Apr 2026
Deputy Commissioner Of Income Tax Vs Suresh Kumar Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3378
Income Tax Act, 1961-Section 144B, 69A
Tribunals and Commissions08 Apr 2026
ACIT (OSD) Range-10 Vs Gaganinfraenergy Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3355
Income Tax Act, 1961-Sections 254, 143(3), 2(47), 45, 45 to 48, 47, 68SEBI (Prohibition of Insider Trading) Regulations 1992
Tribunals and Commissions08 Apr 2026Allowed
Yogeshwar Sharma Vs ITO Ward 43(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3376
Income Tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions08 Apr 2026Dismissed
ACIT Vs KC India Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3375
Income Tax Act, 1961-Section 143(3), 144B, 80IA, 80-IB, 80-IC, 80IC, 80LA
Tribunals and Commissions08 Apr 2026Dismissed
Meerut Roller Flour Mills (P) Limited Vs CIT(A), National Faceless Appeal Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3374
Income Tax Act, 1961-Section 143(3), 154, 250, 220(2)
Tribunals and Commissions08 Apr 2026
Arun Bussi Vs ACIT & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3240
Income Tax Act, 1961-Section 250, 154, 115BBE
Tribunals and Commissions08 Apr 2026
Vikas Bharti Vs Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3225
Income-tax Act, 1961-Section 147
Tribunals and Commissions08 Apr 2026Allowed
Alankit Associates Private Limited Vs Deputy Commissioner Of Income Tax Central Circle- 28
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3217
Income-tax Act, 1961-Section 153C, 153
Tribunals and Commissions08 Apr 2026
Ram Niwas Saini Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3257
Income Tax Act, 1961-Section 143(1), 69A, 115BBE
Tribunals and Commissions08 Apr 2026Partly Allowed
Shri Piyush Singla Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3191
Income Tax Act, 1961-Section 147, 144B, 151, 234A, 234B, 234C, 234D, 148, 142(1), 133(6), 69A, 115BBE
Tribunals and Commissions08 Apr 2026Allowed
Smt. Sushma Kapur Vs Assessment Unit, NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3187
Income Tax Act, 1961-Section 143(3), 144B, 54, 54F