Tribunals and Commissions08 Apr 2026
Anil Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3063
Income Tax Act, 1961-Section 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 181 of 409
Tribunals and Commissions08 Apr 2026
HPC Infotech P. Ltd. Vs Income Tax Officer, Ward 11(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3068
FEMA
Tribunals and Commissions08 Apr 2026
Ganpati Multiservices Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3070
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions08 Apr 2026
Shagun Gupta Vs Income Tax Officer, Ward 5(2)(4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3069
Income Tax Act, 1961-Section 132, 69
Tribunals and Commissions07 Apr 2026Allowed
Anil Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3586
Income Tax Act, 1961-Section 143(1), 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions07 Apr 2026
Auro Chemical Industries Private Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3617
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions07 Apr 2026Allowed
Naresh Chand Rustagi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3614
Income Tax Act, 1961-Section 147, 144, 144B, 69A
Tribunals and Commissions07 Apr 2026Allowed
Rudra Real Estate NCR Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3705
Income Tax Act, 1961-Section 147, 148, 149(1)(b)
Tribunals and Commissions07 Apr 2026Allowed
Deepak Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3702
Income Tax Act, 1961-Section 147
Tribunals and Commissions07 Apr 2026
Suresh Chand Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3700
Income Tax Act, 1961-Section 143(3), 147, 69
Tribunals and Commissions07 Apr 2026Partly Allowed
Amit Malhotra Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3699
Income-tax Act, 1961-Section 147, 144B, 69C
Tribunals and Commissions07 Apr 2026
Shiv Mandir Sanatan Dharma Sudhaar Sabha Vs ITO, Ward Exemption 2(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3697
Income Tax Act, 1961-Section 143(3), 144B, 68Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions07 Apr 2026Allowed
Shanti Niketan CGHS Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3696
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions07 Apr 2026Partly Allowed
Sanjay Kumar Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3692
Income Tax Act, 1961-Section 147, 144, 115BBE
Tribunals and Commissions07 Apr 2026Allowed
Mamta Rani Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3691
Income-tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions07 Apr 2026
Rashid Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3766
Income Tax Act, 1961-Section 144, 144B
Tribunals and Commissions07 Apr 2026Dismissed
ITO Vs Sandeep Kumar Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3822
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions07 Apr 2026Allowed
Akshay Kumar Chanakya Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3821
Income Tax Act, 1961-Section 144
Tribunals and Commissions07 Apr 2026Dismissed
Skylark Infra Engineering Private Limited Vs. ACIT/DCIT Circle-22(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3361
Income-tax Act, 1961-Section 143(1)
Tribunals and Commissions07 Apr 2026Allowed
Kuber Planters Limited Vs DCIT, NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3364
Income-tax Act, 1961-Section 147, 144, 143(3), 250(6)