Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Jitender Dahiya Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3689
Income-tax Act, 1961-Section 147, 144B, 69C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 183 of 409
Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Vijay Thakur Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3688
Income-tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions06 Apr 2026Allowed
Utilas Infrastructure Pvt. Ltd. Vs ITO Ward 27(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3686
Income-tax Act, 1961-Section 147, 144B, 148
Tribunals and Commissions06 Apr 2026Allowed
Mukesh Yadav Vs ITO Ward-49(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3732
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions06 Apr 2026Allowed
Sunil Sharma Vs Mohd. Irshad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3760
Income-tax Act, 1961-Section 147/143(3)
Tribunals and Commissions06 Apr 2026Allowed
Utilas Infrastructure Pvt. Ltd. Vs ITO Ward 27(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3763
Income-tax Act, 1961-Section 147 r.w.s. 144, 153A r.w.s 143(3)
Tribunals and Commissions06 Apr 2026Partly Allowed
ITO Vs Shivalik Fabrics
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3765
Income-tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions06 Apr 2026Allowed
Sh. Dinesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3767
Income-tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions06 Apr 2026Allowed
Ashveen Malik Vs ITO Ward-3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3768
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Apr 2026Partly Allowed
Alpha Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3769
Income-tax Act, 1961-Section 147, 144, 144B, 69C
Tribunals and Commissions06 Apr 2026Allowed
Shri Daya Ram Shukla Vs Income Tax Officer Ward-3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3772
Income-tax Act, 1961-Section 147, 144B, 57(iv), 145A(b), 56(2)(viii), 10(37), 143(2), 142(1), 263, 145ALand Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions06 Apr 2026Allowed
All India Panchayat Parishad Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3776
Income-tax Act, 1961-Section 147/144
Tribunals and Commissions06 Apr 2026Dismissed
Sh. Vinod Kumar Vs Deputy Commissioner
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3808
Income-tax Act, 1961-Section 147 r.w.s. 144B
Tribunals and Commissions06 Apr 2026Allowed
Radha Reddy Vs CIT Ward 68-1
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3807
Income-tax Act, 1961-Section 143(1)
Tribunals and Commissions06 Apr 2026Allowed
Narayani Flats Private Limited Vs Deputy Commissioner Income Tax Central Circle-25
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3806
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Apr 2026Allowed
Badam Singh Shukla (HUF) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3805
Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 144B, 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions06 Apr 2026Allowed
Ishwar Kumar Arora Vs. ITO Ward 3(3)(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3790
Income-tax Act, 1961-Section 144, 144B
Tribunals and Commissions06 Apr 2026Allowed
Vishakha Shalini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3787
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions06 Apr 2026Allowed
Sharpline Network Private Limited Vs Deputy Commissioner Income Tax Circle-23(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3786
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Ashok Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3820
Income-tax Act, 1961-Section 147, 69C