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Income Tax Appellate Tribunal judgments

8,164 judgments · page 185 of 409

Tribunals and Commissions06 Apr 2026Allowed

Antal Expo Fab Pvt. Ltd. Vs The Dy. C.I.T

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3129

Income Tax Act, 1961-Section 68, 132, 139, 153B(1), 153C, 234A, 234B, 234C, 271AACIndian Evidence Act, 1872-Section 65B(4), 92
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Tribunals and Commissions02 Apr 2026Allowed

Binod Kumar Mantri Vs ITO (Deceased Through Legal Ward-35(5) Heir Smt. Pushpa Devi)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3311

Income Tax Act, 1961-Section 250, 14, 144, 139, 148, 133A, 131(1A), 148A(b), 148A(d), 148A, 149, 149A(b), 149A(c), 149A(d), 151, 151(i), 151(ii), 149(1), 151(2)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)Constitution of India-Article 142
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Tribunals and Commissions02 Apr 2026Allowed

Sameer Mutreja & Anr. Vs JCIT(OSD)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3246

Income-tax Act, 1961-Section 143(3), 69A, 132, 147, 69C, 132(4B)Prohibition of Benami Property Transactions Act, 1988-Section 26(3), 2(9)(D)Indian Evidence Act, 1872-Section 65B, 65B(2), 65B(4)
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Tribunals and Commissions02 Apr 2026

I J Paint Industries Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3245

Income Tax Act, 1961-Section 250, 254, 144B, 143(3), 69A, 115BBETaxation Laws (Second Amendment) Act, 2016
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Tribunals and Commissions02 Apr 2026Allowed

Vinay Chaudhary Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3241

Income Tax Act, 1961-Section 22, 45, 54, 54(1), 54F, 54F(4), 69A, 133(6), 142(1), 143(1), 143(2), 143(3), 144C, 144C(5), 144C(13), 147/148, 272A(1)(d)Registration Act-Section 17
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Tribunals and Commissions01 Apr 2026Partly Allowed

Apace Developers Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3237

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 194C, 68, 133(6), 44ABUttar Pradesh Value Added Tax Act
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Tribunals and Commissions01 Apr 2026Allowed

Suresh Chand Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3235

Income Tax Act, 1961-Section 250, 153C, 143(2), 142(1), 69B, 143(3)
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Tribunals and Commissions01 Apr 2026Partly Allowed

Apace Developers Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3231

Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 194C, 68, 133(6), 44ABUttar Pradesh Value Added Tax Act
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