COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 187 of 409

Tribunals and Commissions30 Mar 2026

Prempal Singh Vs. The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2985

Income Tax Act, 1961-Section 271(1)(c), 271(1), 271, 274

Tribunals and Commissions30 Mar 2026Allowed

Sh. Mukul Verma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2984

Income-tax Act, 1961-Section 143(3), 143(2)

Tribunals and Commissions30 Mar 2026Allowed

Sunita Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2983

Income-tax Act, 1961-Section 147, 143(3), 148, 69C

Tribunals and Commissions30 Mar 2026Partly Allowed

Empire Realtech Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2982

Income-tax Act, 1961-Section 68, 132, 153A, 147, 148, 139(1), 133(6), 143(3), 144

Tribunals and Commissions30 Mar 2026Allowed

Sri Sat Saheb Housing and Infrastructure Development Company Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2981

Income Tax Act, 1961-Section 271(1)(c)

Tribunals and Commissions30 Mar 2026

Pulkit Gupta Vs. The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2980

Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 271AAC(1), 56(2)(vii)

Tribunals and Commissions30 Mar 2026Dismissed

Asst. CIT, Central Circle-19(1) Vs Radiate E Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2979

Income Tax Act, 1961-Section 250, 143(3), 144B, 69C

Tribunals and Commissions30 Mar 2026Dismissed

Amazon Transportation Services Private Limited Vs Pr. Commissioner Of Income Tax, Delhi-1

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2978

Income Tax Act, 1961-Section 263, 143(3), 144B

Tribunals and Commissions30 Mar 2026Dismissed

ITO, Ward-17(1) Vs SubhashChander Agarwal

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3023

Income Tax Act, 1961-Section 143(3), 144B, 142(1)Securities and Reconstruction of Financial Assets and Enforcement of Securities Interest (SARFAESI)

Tribunals and Commissions30 Mar 2026Dismissed

Income Tax Officer, Ward 51(1) Vs Harvinder Singh Kwatra

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3022

Income Tax Act, 1961-Section 144B, 54, 28, 28(via), 28(vi), 45, 54F, 271(1)(c), 68Act No. 7 of 2019

Tribunals and Commissions30 Mar 2026Partly Allowed

Sachin Goel HUF Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3021

Income Tax Act, 1961-Section 143(3), 144B, 44AB, 133(6)

Tribunals and Commissions30 Mar 2026Allowed

Pramod Agarwal Vs ACIT-61(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3020

Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B), 23(1), 23(1)(c)

Tribunals and Commissions30 Mar 2026Allowed

Shri Lekh Raj Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3019

Income Tax Act, 1961-Section 153C, 153C(1) first proviso, 153C(3), 68, 132, 132A, 127, 143(3), 147, 234A, 234B, 234C, 234DFinance Act, 2021

Tribunals and Commissions30 Mar 2026Allowed

Whirlpool Of India Ltd. Vs ACIT, Circle-10(1) New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3018

Income Tax Act, 1961-Section 37(1), 92, 92B, 143(3), 144C, 144C(13), Chapter X

Tribunals and Commissions30 Mar 2026Allowed

Sushma Garg Vs ACIT, Circle 25(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3017

Income Tax Act, 1961-Section 148, 148A, 148A(d), 149, 149(1)(b), 151, 151(ii)Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act, 2021

Tribunals and Commissions30 Mar 2026

Shri Navneet Dawar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3016

Income-tax Act, 1961-Section 143(3), 68, 37, 133(6)

Tribunals and Commissions30 Mar 2026Allowed

Sh. Vaibhav Garg Vs PCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3015

Income-tax Act, 1961-Section 263, 153C, 143(3), 68, 153A

Tribunals and Commissions30 Mar 2026

Shri Navneet Dawar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3014

Income-tax Act, 1961-Section 143(3), 68, 37, 133(6)

Tribunals and Commissions30 Mar 2026Partly Allowed

Matrix Clothing P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3013

Income Tax Act, 1961-Section 35(2AB), 35(2AB)(1), 35(3), 36(vii), 43(4), 133A, 142(1), 143(3), 147, 148, 250(6)Income Tax Rules, 1961-Rule 3CR, 6(1B), 7A, 7(A)(b)

Tribunals and Commissions30 Mar 2026Allowed

Sh. Jagdish Prasad Vs Income Tax Officer, Ward-65(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3012

Income-tax Act, 1961-Section 147, 143(3)