Tribunals and Commissions24 Mar 2026
Yogendra Singh Vs AO, Central Circle-14
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2923
Income Tax Act, 1961-Section 139(1), 132
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 189 of 409
Tribunals and Commissions24 Mar 2026
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2932
Income Tax Act, 1961-Section 147
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3024
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026Allowed
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3026
Income Tax Act, 1961-Section 69A, 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026Allowed
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3030
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026Allowed
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3029
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Mar 2026Allowed
Naresh Aggarwala Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3031
Tribunals and Commissions23 Mar 2026Allowed
Shri Devender Kumar Bahl Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2970
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions23 Mar 2026Allowed
Jat Sewa Sangh Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2972
Income Tax Act, 1961-Section 12AA, 80G, 148, 2(15), 12A(2), 11, 12Income Tax Rules-Rule 17A
Tribunals and Commissions23 Mar 2026Allowed
Vidya Chahar Vs Income Tax Officer- Ward 4(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2966
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2962
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026Allowed
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2961
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026Allowed
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2960
Income Tax Act, 1961-Section 69A, 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026Allowed
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2959
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Mar 2026
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2949
Income Tax Act, 1961-Section 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2948
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2947
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2945
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2944
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026
Ranbir Singh Vs Income Tax Officer, Ward-47(3), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2943
Income Tax Act, 1961-Section 148, 144, 69C, 147