COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 191 of 409

Tribunals and Commissions18 Mar 2026

Sh. Dev Karan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2892

Income-tax Act, 1961-Section 10(37), 56(2)(viii), 57(iv), 142(1), 143(2), 145A(b), 147, 263Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions17 Mar 2026

Sh. Narinder Kumar Bajaj Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2890

Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 149, proviso to Section 149, 149(1) fourth proviso, 151, 151(1), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 3(1)(a)(ii)Finance Act, 2021