Tribunals and Commissions17 Mar 2026
Dharmendra Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2925
Income Tax Act, 1961-Section 143(3), 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 192 of 409
Tribunals and Commissions17 Mar 2026
Garima Bhatia Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2926
Income Tax Act, 1961-Section 147, 151
Tribunals and Commissions17 Mar 2026
Style Zone Baby Products Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2927
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions17 Mar 2026
Relif Foundation Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2939
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Spectrum Talent Management Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2938
Income Tax Act, 1961-Section 143(1), 36(1)(va), 80JJAA, 28 to 43
Tribunals and Commissions17 Mar 2026
Gurpinder Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2937
Income Tax Act, 1961-Section 144, 250(6)
Tribunals and Commissions17 Mar 2026
Maharaj Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2936
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Mar 2026
Angad Yadav Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2935
Income Tax Act, 1961-Section 254, 151
Tribunals and Commissions17 Mar 2026
Chander Kanta Maratha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2934
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Mar 2026
Rishi Ram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2931
Income Tax Act, 1961-Section 144
Tribunals and Commissions17 Mar 2026
Parveen Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2930
Income Tax Act, 1961-Section 144, 69C
Tribunals and Commissions16 Mar 2026Allowed
Ramesh Kesherwani Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2969
Income-tax Act, 1961-Section 153A, 143(3), 271AAB, 69A, 142(1)
Tribunals and Commissions16 Mar 2026
Sh. Premchand Khichi Vs Commissioner of Income Tax (Appeals), Narnaul
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2940
Income-tax Act, 1961-Section 143(1), 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions16 Mar 2026Allowed
Sh. Sanjay Aneja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2902
Income-tax Act, 1961-Section 13A, 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 144B, 144C, 151, 151(i), 151(ii), 151(1), 151(2)Representation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a), 3(1)(a)(ii)
Tribunals and Commissions16 Mar 2026
Shashi Bala Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2903
Income-tax Act, 1961-Section 147, 151
Tribunals and Commissions16 Mar 2026
Sh. Sompal Tanwar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2907
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions16 Mar 2026
Lovekesh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2909
Income-tax Act, 1961-Section 147, 56
Tribunals and Commissions16 Mar 2026
Anju Kumar Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2912
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Sh. Surinder Bajaj Vs Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2914
Income-tax Act, 1961-Section 147, 143(3), 69A
Tribunals and Commissions16 Mar 2026
Lovekesh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2915
Income-tax Act, 1961-Section 147, 56