COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 194 of 409

Tribunals and Commissions23 Feb 2026

Anupma Bidra Vs Ward 5(1)(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3418

Income Tax Act, 1961-Section 144, 147, 148, 69, 250(6), 50C, 271(1)(c)Limitation Act, 1963-Section 5

Tribunals and Commissions20 Feb 2026

M/s SMV Agencies Pvt. Ltd. Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3431

Income Tax Act, 1961-Section 144B

Tribunals and Commissions19 Feb 2026

Joint Commissioner Of Income Tax, OSD Vs AFP Manufacturing Co. P. Ltd.

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3473

Income Tax Act, 1961-Section 68

Tribunals and Commissions19 Feb 2026

Indian Forest Industries P. Ltd. Vs Income Tax Officer, Ward-12(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3478

Income Tax Act, 1961-Section 145A, 143(1), 154

Tribunals and Commissions18 Feb 2026

Ajay Gahlot & Sons Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3472

Income Tax Act, 1961-Section 68, 115BBE

Tribunals and Commissions18 Feb 2026Allowed

Nitin Garg Vs Minto Road

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3466

Income Tax Act, 1961-Section 147, 144, 144B, 148, 149(1)(b), 139(1), 151, 148A(d), 148A(b), 143(3)

Tribunals and Commissions18 Feb 2026Allowed

AGF Finlease (India) Limited Vs Income Tax Officer, Ward-1(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3467

Income Tax Act, 1961-Section 143(3), 154, 154(7)

Tribunals and Commissions18 Feb 2026

Ajay Gahlot & Sons Vs Commissioner of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3404

Income Tax Act, 1961-Section 115BBE

Tribunals and Commissions18 Feb 2026

Aruna Sangal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3403

Income-tax Act-Section 148, 139(4)

Tribunals and Commissions17 Feb 2026Allowed

Research Society For The Study Of Diabetes In India Vs CIT (Exemption), New Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3462

Income Tax Act, 1961-Section 11, 12, 12A, 12AA, 12AB(4), 80G, 80G(5), 143(3)

Tribunals and Commissions17 Feb 2026

Shri Narayan Jan Kalyan Ewam Gramin Vikas Samiti Barnahal Mainpuri Vs Income Tax Office [Exemption]

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3412

Income Tax Act, 1961-Section 12A, 10(23C), 10(23C)(iiiad), 10(23C)(iii), 143(3)

Tribunals and Commissions17 Feb 2026

Pankaj Gupta Vs Income Tax Officer, Ward-2(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3409

Income Tax Act, 1961-Section 147

Tribunals and Commissions16 Feb 2026

Nishant Narang Vs Income Tax Office, Ward-36(1), Civic Centre, Delhi

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3482

Income Tax Act, 1961-Section 148, 149(1), third proviso to Section 149(1), 148A(b), 148A(d), 148A, 149, fourth proviso to Section 149, 147TOLA-Section 3(1)

Tribunals and Commissions16 Feb 2026

Meenakshi Saree Centre (P) Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3476

Income-tax Act, 1961-Section 143(3), 68, 133(6)

Tribunals and Commissions16 Feb 2026Allowed

Nishant Narang Vs Income Tax Office, Ward-36(1)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3407

Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)TOLA-Section 3(1)

Tribunals and Commissions16 Feb 2026

Income Tax Officer Vs Digambar Textiles P. Ltd.

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3406

Income Tax Act, 1961-Section 147, 148

Tribunals and Commissions16 Feb 2026

Deepak Jaiswal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3408

Income Tax Act, 1961-Section 144B

Tribunals and Commissions11 Feb 2026

Muqeem Khan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3446

Income-tax Act, 1961-Section 147, 144, 144B, 69A

Tribunals and Commissions11 Feb 2026

Sankalp Society Vs Income Tax Officer(E)

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3454

Income Tax Act, 1961-Section 143(1), 139(9), 139(1), 11

Tribunals and Commissions11 Feb 2026

Pantech Lifestyle Private Limited Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3442

Income-tax Act, 1961-Section 143(3), 115BBE