Tribunals and Commissions16 Mar 2026
Sh. Naresh Gulati Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2916
Income-tax Act, 1961-Section 147, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 193 of 409
Tribunals and Commissions16 Mar 2026
Bimla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2917
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Income Tax Officer, Karnal, Haryana Vs Sh. Robin
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2918
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Smt. Anamika Dwivedi Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2919
Income-tax Act, 1961-Section 147, 144, 56(2)(x)
Tribunals and Commissions16 Mar 2026
Sh. Surinder Pal Uppal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2920
Income-tax Act, 1961-Section 147, 144, 115BBE
Tribunals and Commissions16 Mar 2026
Palm Drive Condominium Association Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2922
Income-tax Act, 1961-Section 147
Tribunals and Commissions16 Mar 2026
Sh. Atul Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2924
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions16 Mar 2026
Sh. Om Parkash (Through Legal Heir Mr. Rajesh Kumar) Vs Income Tax Officer, Ward-3(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2872
Income-tax Act, 1961-Section 10(37), 45(5), 56, 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions13 Mar 2026
MyKaarma.com India Private Limited Vs DCIT, Circle 16(1), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2928
Tribunals and Commissions12 Mar 2026Dismissed
Mohit Garg Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2973
Income-tax Act, 1961-Section 143(3), 142(1), 133A
Tribunals and Commissions05 Mar 2026
Izhar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2952
Income Tax Act, 1961-Section 144
Tribunals and Commissions05 Mar 2026
Manju Gupta Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2951
Income Tax Act, 1961-Section 147, 115BBE
Tribunals and Commissions03 Mar 2026Allowed
Surya Medi Tech Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2933
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 170, 170(2), 171, 2928
Tribunals and Commissions26 Feb 2026
Cargill Business Services India Private Limited Vs DCIT, Circle 1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3464
Income-tax Act-139(1), 143(1), 143(2), 92CD, 143(3), 154, 143(1)(a), 143(1)(a)(i)
Tribunals and Commissions26 Feb 2026Allowed
V P Distributors Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3465
Income Tax Act, 1961-Section 151, 148, 148A
Tribunals and Commissions26 Feb 2026Dismissed
Income Tax Officer Vs Naveen Goel
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3471
Income Tax Act, 1961-Section 115BBE, 69A
Tribunals and Commissions26 Feb 2026
Namit Dayal Vs Income Tax Officer, Ward-1
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3470
Income Tax Act, 1961-Section 148, 54F, 147
Tribunals and Commissions26 Feb 2026
Om Prakash Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3469
Income Tax Act, 1961-Section 148, 142(1), 144, 144B
Tribunals and Commissions26 Feb 2026Allowed
Rani Devi Vs Income Tax Officer, Ward-36(1)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3468
Income Tax Act, 1961-Section 148, 148A, 151
Tribunals and Commissions24 Feb 2026
Mander Jain Vs Income Tax Officer, Ward-59(5)
Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3463
Income Tax Act, 1961-Section 69A, 115BBE