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Income Tax Appellate Tribunal judgments

8,164 judgments · page 195 of 409

Tribunals and Commissions10 Feb 2026

Nagpal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3405

Income Tax Act, 1961-Section 144, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, fourth proviso to Section 149(1), proviso to Section 149(1), 149(2), 151, 151(1), 151(2), 151(i), 151(ii)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3(1)(a)(ii), 3(1)(a)Finance Act, 2021
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Tribunals and Commissions10 Feb 2026

Satender Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3410

Income Tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(2), 144, 145A, 145A(b), 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
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Tribunals and Commissions10 Feb 2026Allowed

Mrs. Krishna Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3440

Income Tax Act, 1961-Section 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(1), 151(i), 151(ii)Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
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Tribunals and Commissions10 Feb 2026

Krishan Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3437

Income Tax Act, 1961-Section 144, 148, 142(1), 80C, 147, 68, 151A, 144B, 151A read with Section 144B
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Tribunals and Commissions10 Feb 2026

Braham Dutt Vashist Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 02 ITAT CK 3430

Income Tax Act, 1961-Section 147, 263, 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 10(37), 56(2)(viii), 57(iv), 145A, 145A(b), 145B, 45(5), 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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