Tribunals and Commissions23 Mar 2026
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2942
Income Tax Act, 1961-Section 115BBE, 144, 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 190 of 409
Tribunals and Commissions23 Mar 2026
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2941
Income Tax Act, 1961-Sections 147, 148, 149, 150, 151Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2963
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2955
Income Tax Act, 1961-Section 250, 143(3) r.w.s. Section 144B
Tribunals and Commissions20 Mar 2026
Navitasys India Private Limited Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2957
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions20 Mar 2026
Think Good Foundation Vs The Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2950
Income Tax Act, 1961-Section 80G, 80G(5)
Tribunals and Commissions19 Mar 2026
Ekta Mahajan Vs ITO, Ward (1)(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2946
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions19 Mar 2026
Sarandeep Singh Sehgal Vs ITO, Ward 49(4)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2956
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions19 Mar 2026
Naresh Kumar Asseja Vs ITO, Ward 51(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2884
Income-tax Act, 1961-Section 144, 147, 148, 151, 151(i), 151(ii), 151(1), 151(2)TOLA-Section 3(1)
Tribunals and Commissions19 Mar 2026
Naveen Kumar Yadav Vs ITO, Rewari (JAO)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2886
Income Tax Act, 1961-Section 147, 144, 151
Tribunals and Commissions19 Mar 2026Dismissed
Kapur Chand Bansal Through Legal Heir Ajay Bansal Vs Income Tax Officer, Ward 34(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2887
Income Tax Act, 1961-Section 144, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions19 Mar 2026
White Page Consulting Pvt. Ltd. Vs ITO, Ward 27(1), Delhi, AO Range-46, AO Number 93, New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2888
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions19 Mar 2026
Arup Khan Vs ITO, Ward 58(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2889
Income Tax Act, 1961-Section 143(1), 115BAC
Tribunals and Commissions19 Mar 2026
Jagriti Yuva Manch Vs CIT(A)/NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2879
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions19 Mar 2026
The Defence Accounts Cooperative Credit Society Limited Vs Income Tax Officer, Ward 1(2)(4), Meerut
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2880
Income Tax Act, 1961-Section 143(3), 80P, 80P(2)(d), 80P(2)(a)(i)Maharashtra Cooperative Societies Act, 1960
Tribunals and Commissions19 Mar 2026
Narender Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2882
Income Tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions19 Mar 2026
Geeta Goswami Vs ITO, Ward 1, Panipat
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2899
Income Tax Act, 1961-Section 147, 144, 115BBE
Tribunals and Commissions19 Mar 2026
Dheeraj Juneja & Sons, HUF Vs Income Tax Officer, Ward-2(1)(2), Ghaziabad
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2958
Income Tax Act, 1961-Section 250, 143(3), 147, 148, 143(2)
Tribunals and Commissions18 Mar 2026
Vishal Abrol Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2885
Income Tax Act, 1961-Section 144, 115BBE
Tribunals and Commissions18 Mar 2026
Shreejee Aptex Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2881
Income-tax Act, 1961-Section 147, 144