Tribunals and Commissions30 Mar 2026
Inderpreet Singh Jhelumi Vs The Asst. CIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3011
Income Tax Act, 1961-Section 250, 143(2), 50C(2), 143(3), 129, 127, 124(3), 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 188 of 409
Tribunals and Commissions30 Mar 2026Partly Allowed
Naresh Chander Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3010
Income Tax Act, 1961-Section 143(3), 143, 147, 151(1), 151(2)
Tribunals and Commissions30 Mar 2026Allowed
Ms. Kiran Tyagi Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3009
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 143(2), 147 to 151, 234B, 234C, 54F, 54F(3)
Tribunals and Commissions30 Mar 2026Allowed
M/s. Anar Oils Pvt. Ltd. Vs ITO Ward 2(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2977
Income-tax Act, 1961-Section 269SS, 269ST, 271D, 271E
Tribunals and Commissions30 Mar 2026Allowed
M/s C. Dass Foundation Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2976
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12A
Tribunals and Commissions30 Mar 2026Allowed
Suneel Garg Vs AO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2975
Income-tax Act-Section 143(3)
Tribunals and Commissions30 Mar 2026Allowed
Center For Public Initiative Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2974
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)
Tribunals and Commissions27 Mar 2026
Manoj Kumar Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2929
Income-tax Act, 1961-Section 153D, 143(3), 153A, 153A(1), 153B, 144-BA, 131(3), 132(4), 132(1)(iib), 28, 69A, 69AC, 119, 158BG, 2(12A), 2(22A), 2(22AA), 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Evidence Act, 1872-Section 65A, 65B
Tribunals and Commissions25 Mar 2026Allowed
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3008
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026Allowed
Rinchen Zangpo Endowment Society Vs Income Tax Officer, Ward Exemption 2(4), New Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3004
Income Tax Act, 1961-Section 11, 12, 143(1)
Tribunals and Commissions25 Mar 2026Allowed
Saffron Groceries Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3001
Income Tax Act, 1961-Section 68Income Tax Rules, 1962-Rule 11UA(2)(a), 46A
Tribunals and Commissions25 Mar 2026Dismissed
Sandeep Gupta Vs ITO, Ward-2(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2967
Income Tax Act, 1961-Section 10(38), 68, 143(3), 147, 148, 250(6)
Tribunals and Commissions25 Mar 2026Allowed
System Plantations & Investment Pvt. Ltd. Vs DCIT, Central Circle-02, Delhi
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2968
Income Tax Act, 1961-Section 143(1), 154, 249(2), 249(3), 250Limitation Act of 1963-Section 51
Tribunals and Commissions25 Mar 2026
Golfworx Ventures Private Limited Vs ITO, Ward 51(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2971
Income-tax Act, 1961-Section 201(1), 201(1A)
Tribunals and Commissions25 Mar 2026Allowed
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2964
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2954
Income Tax Act, 1961-Section 12A
Tribunals and Commissions25 Mar 2026
Girdhari Lal Sundari Devi Jain Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2953
Income Tax Act, 1961-Section 12A
Tribunals and Commissions24 Mar 2026Dismissed
Income Tax Officer, New Delhi Vs Bijwasan Reality Two Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3025
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions24 Mar 2026Allowed
Himanshu Sirohi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3007
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions24 Mar 2026Partly Allowed
Yogendra Singh Vs AO, Central Circle-14
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3006
Income Tax Act, 1961-Section 139(1), 132