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Income Tax Appellate Tribunal judgments

8,164 judgments · page 186 of 409

Tribunals and Commissions01 Apr 2026Allowed

Naveen Goel Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3229

Income Tax Act, 1961-Section 143(3), 132, 127, 143(2), 69A, 115BBE, 153D, 246A, 139(1)
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Tribunals and Commissions30 Mar 2026Allowed

Alka Aggarwal Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3005

Income Tax Act, 1961-Section 250, 143(3), 144
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Tribunals and Commissions30 Mar 2026Allowed

Shishpal Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3003

Income Tax Act, 1961-Section 250, 147, 144B
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Tribunals and Commissions30 Mar 2026Allowed

Ahluwalia Contracts India Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2999

Income Tax Act, 1961-Section 143(3), 14A, 139[1], 10(34), 80P, 144(2)I.T. Rules, 1962-Rule 8DFinance Act, 2022
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Tribunals and Commissions30 Mar 2026Allowed

Manju Bajaj Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2998

Income Tax Act, 1961-Section 250; Section 148; Section 68; Section 69; Section 144B; Section 143(2); Section 250(2)(a)
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Tribunals and Commissions30 Mar 2026Dismissed

ITO Vs SubhashChander Agarwal & Anr.

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2996

Income Tax Act, 1961-Section 143(3), 144B, 142(1)Securities and Reconstruction of Financial Assets and Enforcement of Securities Interest (SARFAESI)
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Tribunals and Commissions30 Mar 2026Allowed

Manish Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2993

Income Tax Act, 1961-Section 250, 143(3), 145(3), 68, 115BBE, 251(1)
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Tribunals and Commissions30 Mar 2026Partly Allowed

Kamini Devi Vs ITO

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2992

Income Tax Act, 1961-Section 147, 144B, 68, 115BBE
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