Tribunals and Commissions06 Apr 2026Allowed
Shri Noushad Vs Income Tax Officer, Ward 3(1)(2), Muzaffar Nagar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3819
Income-tax Act, 1961-Section 147 r.w.s. 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 184 of 409
Tribunals and Commissions06 Apr 2026Allowed
Anish Vs. ITO Ward 34(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3817
Income-tax Act, 1961-Section 144/147
Tribunals and Commissions06 Apr 2026Partly Allowed
Sh. Nafees Ahmad Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3816
Income-tax Act, 1961-Section 147, 144B, 37(1)
Tribunals and Commissions06 Apr 2026Allowed
Shishpal Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3815
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions06 Apr 2026Allowed
Deen Dayal Lok Kalyan Foundation Vs. Ward Exemption (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3814
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions06 Apr 2026Allowed
Vishwa Vasu Gupta Vs ACIT, Circle-1(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3839
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Apr 2026Allowed
Shri Marutinandan Vs Income Tax Officer, Dharamshala Trust Civic Centre
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3837
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions06 Apr 2026Allowed
Mukesh Devi Through L/H Vinod Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3368
Income-tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions06 Apr 2026Dismissed
Income Tax Officer Vs. Ms. Rashmi Mehta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3371
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions06 Apr 2026
Sh. Amit Arora Vs NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3305
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Apr 2026Partly Allowed
Smt. Neelam Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3306
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 145(3), 143(2), 234B, 143(1)Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions06 Apr 2026Allowed
M/s. Shining Venture Hospitality Pvt. Ltd. Vs Income Tax Officer, Ward-23(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3307
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions06 Apr 2026
Sanjiv Kumar Gupta Vs. DEL-C-(57) (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3308
Income Tax Act, 1961-Section 143(3), 143(1), 143(1)(a), 36(1)(ii), 250
Tribunals and Commissions06 Apr 2026Allowed
Lala Suresh Chand Goyal Memorial Trust Vs The I.T.O
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3309
Income-tax Act-Section 80G, Clause (iii) of first proviso to sub-section (5) of Section 80G, 12A
Tribunals and Commissions06 Apr 2026Allowed
M/s. Gisil Designs Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3310
Income-tax Act, 1961-Section 144
Tribunals and Commissions06 Apr 2026
Sh. Sanjay Jain Vs. DC/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3312
Income-tax Act, 1961-Section 153C, 153A, 143(3)
Tribunals and Commissions06 Apr 2026Allowed
Parul Gupta Vs ITO Ward-30(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3227
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Apr 2026Allowed
Sh. Suraj Bhan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3255
Income-tax Act, 1961-Section 143(3), 147, 148
Tribunals and Commissions06 Apr 2026Allowed
Sh. Sanjay Choudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3254
Income-tax Act, 1961-Section 143(3)/147
Tribunals and Commissions06 Apr 2026Allowed
Antal Expo Fab Pvt. Ltd. Vs The Dy. C.I.T
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3128
Income Tax Act, 1961-Section 132, 139, 153B(1), 153C, 68, 234A, 234B, 234C, 271AACIndian Evidence Act, 1872-Section 65B(4), 92