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Income Tax Appellate Tribunal judgments

8,164 judgments · page 182 of 409

Tribunals and Commissions07 Apr 2026Allowed

Navab Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3366

Income Tax Act, 1961-Section 144
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Tribunals and Commissions07 Apr 2026

Gaurav Bali Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3370

Income Tax Act, 1961-Section 143(3)Income Tax Rules, 1962-Rule 46A
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Tribunals and Commissions07 Apr 2026Allowed

Saurabh Maheshwari Vs JCIT(OSD)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3313

Income Tax Act, 1961-Section 153C, 153A, 153D, 127, 69A, 69C, 115BBE, 234A, 234B, 234C, 139, 132, 132A, 68, 147, 148, 149, 151, 153, 183C
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Tribunals and Commissions07 Apr 2026Allowed

Satish Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3212

Income-tax Act, 1961-Section 147, 144, 148
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Tribunals and Commissions07 Apr 2026Allowed

Higher Education Development Society Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3195

Income Tax Act, 1961-Section 80G, 80G(5), 80G(5) first proviso clause (i), 80G(5) first proviso clause (iii), 80G(5) first proviso clause (iv), 80G(5) first proviso clause (iv) sub-clause (B)
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Tribunals and Commissions06 Apr 2026Allowed

Luv Bhardwaj Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3484

Income-tax Act, 1961-Section 147, 151, 143(3)
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Tribunals and Commissions06 Apr 2026Allowed

Sh. Vimlesh Ahuja Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3709

Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(1), 151(2)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3, 3(1)(a)(ii)Finance Act, 2021
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