Tribunals and Commissions08 Apr 2026Allowed
Manju Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3407
Income Tax Act, 1961-Section 250, 250(2)(a), 143(1), 143(3), 54, 270A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 179 of 409
Tribunals and Commissions08 Apr 2026Dismissed
ACIT, Circle-19(1) Vs Oxy Homez Promoters Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3406
Income-tax Act, 1961-Section 68, 143(3), 147, 148Constitution of India-Article 141
Tribunals and Commissions08 Apr 2026Allowed
Inder Mohan Kukreja Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3405
Income Tax Act, 1961-Section 147, 144B, 68
Tribunals and Commissions08 Apr 2026Allowed
Brahm Datt HUF Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3404
Income-tax Act, 1961-Section 148, 147
Tribunals and Commissions08 Apr 2026
ACIT Vs Amarjit Mehta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3403
Income Tax Act, 1961-Section 250, 153A, 143(3), 153D, 132, 115BBE
Tribunals and Commissions08 Apr 2026Allowed
Shamsher Singh Vs ACIT/DCIT, Circle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3402
Income Tax Act, 1961-Section 143(3), 56, 54F
Tribunals and Commissions08 Apr 2026
M/s Ambica Timber Trade Private Limited Vs ITO, Ward, 2(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3401
Income Tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions08 Apr 2026Allowed
Mr. Pankaj Chopra Vs Commissioner Of Income Tax (Appeals)-30
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3400
Income Tax Act, 1961-Section 250I.T. Rules, 1962-Rule 46A
Tribunals and Commissions08 Apr 2026
Vinay Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3399
Income Tax Act, 1961-Section 250, 147, 56(2)(x), 50C
Tribunals and Commissions08 Apr 2026Allowed
Arvind Kumar Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3398
Income Tax Act, 1961-Section 270A, 271AA(1)
Tribunals and Commissions08 Apr 2026Dismissed
DCIT, Circle 1(1) Vs ITW India Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3397
Income Tax Act, 1961-Section 250, 35(2AB)Income Tax Rules, 1962-Rule 6(7A), 46A
Tribunals and Commissions08 Apr 2026Allowed
G.S.Buildwell Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3396
Income Tax Act, 1961-Section 68, 132, 133(6), 139, 142(1), 143(1), 143(3), 147, 148, 149(1)(b), 151, 153, 153C, 263
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Santosh Pigments And Chemical Industries
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3395
Income-tax Act, 1961-Section 69C, 69A, 144, 133(6), 143
Tribunals and Commissions08 Apr 2026Partly Allowed
Colvin Care Pvt. Ltd. Vs DCIT, Circle-4(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3394
Income Tax Act, 1961-Sections 68, 90, 90A, 115BBE, 132, 132A, 133A, 133A(2A), 135A, 143(3), 147, 148, 148(d), 148A, 148A(a), 148A(b), 148A(d), 149, 149(1)(b), 151, 151(1), 151(2), 151(i), 151(ii), 151AFinance Act, 2021Finance Act, 2022
Tribunals and Commissions08 Apr 2026Allowed
M/S UTC Softech (P) Ltd. Vs DCIT Central Circle-1, Gurgaon, Haryana
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3393
I.T. Act-Section 45, 132(1)(A), 133A, 142(1), 143(2), 143(3), 153A(1)(a), 153C
Tribunals and Commissions08 Apr 2026
Income Tax Officer Vs Santosh Pigments And Chemical Industries
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3392
Income-tax Act, 1961-Section 69C, 69A, 144, 133(6), 143
Tribunals and Commissions08 Apr 2026Dismissed
DCIT Vs Vintek Circuits (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3391
Income-tax Act, 1961-Section 68
Tribunals and Commissions08 Apr 2026Partly Allowed
Mohd. Gulzar Vs ITO, Ward 63(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3390
Income-tax Act-Section 142(1), 143(3), 133(6)Income-tax Rules, 1962-Rule 6DD
Tribunals and Commissions08 Apr 2026Dismissed
Income Tax Officer, Ward-1(1) Vs Agarwal Earth Movers Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3389
Income-tax Act, 1961-Section 132(4), 132, 147, 143(2), 142(1), 68, 69C, 37, 37(1)Companies Act
Tribunals and Commissions08 Apr 2026
KshitizSachdeva Vs ITO, Ward 44(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3388
Income Tax Act, 1961-Section 143(3), 143(2), 119, 148Income Tax Appellate Tribunal Rules, 1963-Rule 11