Tribunals and Commissions09 Apr 2026
MHB Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3180
Income-tax Act, 1961-Section 12AB, 80G
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 177 of 409
Tribunals and Commissions08 Apr 2026Dismissed
Assistant Commissioner Of Income Tax Circle 28(1) Vs Prenit World LLP
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3470
Income-tax Act, 1961-Section 147, 143(3), 68, 133(6)
Tribunals and Commissions08 Apr 2026Dismissed
Deputy Commissioner Of Income Tax Central Circle-13 Vs M/s Golfgreen Infra Pvt. Ltd
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3492
Income-tax Act, 1961-Section 153A, 143(3), 36(1)(iii), 194A, 260A, 68
Tribunals and Commissions08 Apr 2026Allowed
Anil Kumar Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3568
Income-tax Act, 1961-Section 147, 10(10AA), 143(1), Clause (ii) of Section 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions08 Apr 2026
Vardhman Trading Co Pvt. Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3557
Income-tax Act, 1961-Section 147, 144, 69A, 115BBE
Tribunals and Commissions08 Apr 2026Allowed
Naveen Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3555
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions08 Apr 2026Allowed
Sneh Kumar Jain Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3596
Income-tax Act, 1961-Section 147, 148, 149(1) (5)
Tribunals and Commissions08 Apr 2026Allowed
Archna Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3594
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions08 Apr 2026Partly Allowed
SR Sales Communication Vs Ward 58(7)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3593
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions08 Apr 2026
Aditya Vikram Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3590
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions08 Apr 2026
Shobha Jha Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3632
Income-tax Act, 1961-Section 147
Tribunals and Commissions08 Apr 2026Allowed
Hans Raj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3659
Income-tax Act, 1961-Section 147, 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 57(iv), 145A(b), 145A, 145B, 10(37), 45(5), 56, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions08 Apr 2026Allowed
Janpal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3812
Income Tax Act, 1961-Section 147/147
Tribunals and Commissions08 Apr 2026Allowed
Kapoori Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3789
Income-tax Act, 1961-Section 143(3), 69A
Tribunals and Commissions08 Apr 2026Allowed
Pawan Kumar Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3827
Income-tax Act, 1961-Section 144
Tribunals and Commissions08 Apr 2026Dismissed
New Seagull Co-operative Housing Society Ltd Vs ITO, Ward-19(2)(4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3825
Income-tax Act, 1961-Section 147/144
Tribunals and Commissions08 Apr 2026Allowed
Umesh Kumar Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3818
Income-tax Act, 1961-Section 143(3)(/147, 149(1)(b)
Tribunals and Commissions08 Apr 2026Partly Allowed
DCIT Central Circle 27 Delhi Vs Rajluxmi Bothra
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3365
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions08 Apr 2026
Ganpati Multiservices Vs Income Tax Officer, Ward 58(2), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3324
Income Tax Act, 1961-Section 69A, 115BBE
Tribunals and Commissions08 Apr 2026
HPC Infotech P. Ltd. Vs Income Tax Officer, Ward 11(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3325