Tribunals and Commissions09 Apr 2026Allowed
Roshni Education Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3297
Income Tax Act, 1961-Section 143(1), 250, 11, 139(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 175 of 409
Tribunals and Commissions09 Apr 2026Partly Allowed
Sandeep Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3296
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Rana Glass Industries Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3295
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Rajesh Kalyan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3294
Income Tax Act, 1961-Section 147, 54F
Tribunals and Commissions09 Apr 2026Partly Allowed
Harendra Pal Singh Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3293
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions09 Apr 2026Allowed
Shree Madhav Chetna Vs Income Tax Officer(E)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3292
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions09 Apr 2026Allowed
Drug Point Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3291
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Surinder Kaur Vs Assessing Officer/NFAC
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3290
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions09 Apr 2026Partly Allowed
Shamsher Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3289
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Apr 2026Allowed
Devpal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3288
Income Tax Act, 1961-Section 147, 250
Tribunals and Commissions09 Apr 2026Allowed
Satish Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3287
Income Tax Act, 1961-Section 147
Tribunals and Commissions09 Apr 2026Allowed
Kamna Choudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3286
Income Tax Act, 1961-Section 147, 56(2)(vii)(b)(ii)
Tribunals and Commissions09 Apr 2026Dismissed
DCIT Vs Anoop Kumar Agrawal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3285
Income Tax Act, 1961-Section 250, 153C
Tribunals and Commissions09 Apr 2026
Ajay Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3284
Income Tax Act, 1961-Section 250, 147, 144B
Tribunals and Commissions09 Apr 2026
Puran Lal Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3283
Income Tax Act, 1961-Section 143(3), 147, 2(14), 45, 148, 142(1), 54B, 54F, 271(1)(c), 2(14)(iii)(b)Finance Act, 2013
Tribunals and Commissions09 Apr 2026Allowed
Jagruk Mahila Gramudhyog Sansthan Vs Commissioner Exemption Circle
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3282
Income Tax Act, 1961-Section 154, 250, 12A, 12AB, 119(2)(b), 139(8A), 143(1), 10B
Tribunals and Commissions09 Apr 2026Dismissed
Income Tax Officer Vs Pawan Kumar Gohlyan
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3281
Income Tax Act, 1961-Section 250, 147 read with Section 144B, 69A, 115BBE
Tribunals and Commissions09 Apr 2026
DCIT Vs. Shyam Sunder Verma
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3280
Income Tax Act, 1961-Section 250, 143(3), 132, 127, 153C, 142(1), 153D, 153B, 151, 147, 139, 148, 149, 153, 153A, 153A(1), 132A, 142, 143(2), 153C(1), Explanation 1 of Section 153A, 1530(1)ITAT Rules-Rule 27Finance Act, 2017
Tribunals and Commissions09 Apr 2026
Naya Savera Samajik Sanstha Vs New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3314
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions09 Apr 2026Allowed
Vodafone Idea Limited Vs The Dy Commissioner of Income Tax, Circle-5(2)(1), Mumbai
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3315
Income Tax Act, 1961-Section 250, 271(1)(c), 274, 115JB, 40(a)(ia)