COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 172 of 409

Tribunals and Commissions15 Apr 2026

Oxigen Services (India) Private Limited Vs Joint Commissioner Of Income Tax, Range 76, New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3828

Income-tax Act, 1961-Chapter XVII-B, Section 271C, 275, 275(1)(c), 275(1)(iii)

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Tribunals and Commissions15 Apr 2026

Assistant Commissioner Of Income Tax, Central Circle-13, New Delhi Vs M/s Minda Capital Pvt.Ltd.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3826

Income-tax Act, 1961-Section 147, 143(3), 153C, 142(1), 68, 69C, 132(4)

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Tribunals and Commissions15 Apr 2026Allowed

M/s. Hardcore Viniyog Pvt. Ltd. Vs ACIT, Central Circle 13, New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3824

Income-tax Act, 1961-Section 143(2), 142(1), 119

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Tribunals and Commissions15 Apr 2026

Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3182

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Tribunals and Commissions15 Apr 2026

Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3155

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Tribunals and Commissions15 Apr 2026

Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3154

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Tribunals and Commissions15 Apr 2026

Suneel Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3131

Income-tax Act, 1961-Section 2(23C), 131, 142(1), 142(1)(ii), 143(2)Income-tax Rules, 1962-Rule 14

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Tribunals and Commissions15 Apr 2026

Dimple Goyal Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3132

Income Tax Act, 1961-Section 143(3), 144B

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Tribunals and Commissions15 Apr 2026

M/s Shiv Shakti Traders Vs Assistant Commissioner of Income Tax, Circle 2(2)(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3134

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions13 Apr 2026

Hotel Relaxinn Vs Income Tax Officer, Ward-51(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3517

Income-tax Act, 1961-Section 40(a)(i), 40(a)(ia)

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Tribunals and Commissions13 Apr 2026Allowed

Sukhbir Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3515

Income Tax Act, 1961-Section 69A, 142(1), 144

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Tribunals and Commissions13 Apr 2026Allowed

Ajay Kumar Vs Assessing Officer, Ward-2(1)(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3510

Income Tax Act, 1961-Section 147

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Tribunals and Commissions13 Apr 2026

Amar Ujala Limited Vs DCIT Circle 1(1) New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3832

Income Tax Act, 1961-Section 250, 143(3), 144B, 143(1), 14A, 80G, 43B, 36(1)(ii), 36(1)(va)

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Tribunals and Commissions13 Apr 2026Allowed

Smt. Sneh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3823

Income-tax Act, 1961-Section 147 r.w.s. 143(3), 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions13 Apr 2026Allowed

Kunal Sakshi (HUF) Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3838

Income-tax Act, 1961-Section 153C, 153C(1) 1st proviso, 68, 69C, 115BBE

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Tribunals and Commissions13 Apr 2026

Sita Ram Bhalla Vs Income Tax Officer Ward 46(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3373

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(d), 148, 143(2), 159, 292B, 292BB

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Tribunals and Commissions13 Apr 2026Allowed

Sh. Suresh Chand Goel Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3357

Income-tax Act, 1961-Section 147 r.w.s. 144, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020

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Tribunals and Commissions13 Apr 2026Dismissed

Jaimaakosh Chits Private Limited Vs ITO, Ward-2 (2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3358

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Tribunals and Commissions13 Apr 2026Allowed

Nikita Chaudhary Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3359

Income-tax Act, 1961-Section 144, 147, 144B, 148A(b)

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Tribunals and Commissions13 Apr 2026Allowed

Resham Singh Lally Vs Assessment Unit

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3360

Income-tax Act, 1961-Section 143(3), 2(29)Civil Procedure Code, 1908-Section 2(11)

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