Tribunals and Commissions15 Apr 2026
Juhar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3521
Societies Registration Act, 1860Income Tax Act, 1961-Section 57, 144, 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 170 of 409
Tribunals and Commissions15 Apr 2026Allowed
Manju Chauhan Vs Income Tax Officer, Ward-1(2)(4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3519
Tribunals and Commissions15 Apr 2026Allowed
Ajay Devendrasinh Gohil Vs Income Tax Officer, Ward-40(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3518
Income Tax Act, 1961-Section 147, 144, 148Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions15 Apr 2026Allowed
Tajinder Kaur Vs Income Tax Officer, Ward 68(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3513
Income Tax Act, 1961-Section 147
Tribunals and Commissions15 Apr 2026
Vikas Jhuntra and Sons HUF Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3559
Income Tax Act, 1961-Section 80GGC, 148A(b), 148, 139(1)
Tribunals and Commissions15 Apr 2026
Kribhco Fertilizers Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3734
Tribunals and Commissions15 Apr 2026Allowed
Suneel Kumar Vs Income Tax Officer, Legal Heir of Late Shri Vijay Singh
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3774
Income-tax Act, 1961-Section 2(23C), 131, 142(1), 142(1)(ii), 143(2)Income-tax Rules, 1962-Rule 14
Tribunals and Commissions15 Apr 2026
Dimple Goyal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3810
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions15 Apr 2026
M/s Shiv Shakti Traders Vs Assistant Commissioner Of Income Tax, Circle 2(2)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3809
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Apr 2026
Amit Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3788
Income Tax Act, 1961-Section 272A(1)(d)
Tribunals and Commissions15 Apr 2026
Mukesh Soni Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3785
Income Tax Act, 1961-Section 144, 144B, 69
Tribunals and Commissions15 Apr 2026Allowed
Pramod Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3784
Income Tax Act, 1961-Section 250, 57(iii), 143(2), 37
Tribunals and Commissions15 Apr 2026
Assistant Commissioner Of Income Tax Vs Vidya Metal Manufacturing Company
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3783
Income-tax Act-Section 147, 148, 144B, 68, 151, 151(1), 151(2), 151(i), 151(ii), 148A, 148A(a), 148A(b), 148A(d)TOLA-Section 3(1)Finance Act 2021
Tribunals and Commissions15 Apr 2026Dismissed
Star Rice Land Pvt Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3782
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions15 Apr 2026Allowed
Ateeya Estates Private Limited Vs Ward-3(1), I.P. Estate
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3781
Income Tax Act, 1961-Section 147, 144B, 145(3), 144, 68
Tribunals and Commissions15 Apr 2026Partly Allowed
Rama Krishna Jewellers Private Limited Vs DCIT, Circle-21
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3780
Income Tax Act, 1961-Section 143(3), 234A, 234B, 234C, 234D, 44AB
Tribunals and Commissions15 Apr 2026
Bright Enterprises Pvt. Ltd. Vs ACIT, Circle 5 (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3779
Income-tax Act, 1961-Section 143(2), 142(1), 143(1), 143(3)
Tribunals and Commissions15 Apr 2026
DCIT, Fashion Accessories Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3778
Income Tax Act, 1961-Section 143(1), 80JJA, 80JJAA
Tribunals and Commissions15 Apr 2026Dismissed
DCIT Vs Shri Harish Chandra Agarwal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3777
Income-tax Act, 1961-Section 153C, 153C(1)
Tribunals and Commissions15 Apr 2026Allowed
Pramod Kumar Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3804
Income Tax Act, 1961-Section 250, 57(iii), 143(2), 37