Tribunals and Commissions17 Apr 2026Allowed
Smt. Shashi Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3713
Income-tax Act, 1961-Section 143(3), 68, 143(2), 142(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 167 of 409
Tribunals and Commissions17 Apr 2026Dismissed
Grish Roy Pandit Vs ITO, Ward 1(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3712
Income Tax Act, 1961-Section 144, 144B, 147, 151A, 143(3)
Tribunals and Commissions17 Apr 2026Allowed
Ajay Kumar Vs DCIT/ACIT, Circle, Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3710
Income-tax Act, 1961-Section 250, 263, 143(3), 143(2), 142(1), 10(38), 68, 69C, 119, 292BB
Tribunals and Commissions17 Apr 2026
ACIT Vs McGraw Hill Education (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3755
Income Tax Act, 1961-Section 250, 143(3), 79, 80-IAC, 47, 72A, 143, 254Companies Act, 1956Companies Act, 2013-Section 241, 242, 2
Tribunals and Commissions17 Apr 2026Partly Allowed
Sport Seed Foundation Vs Ward Exemption 2(2)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3754
Income Tax Act, 1961-Section 80G, 12A(1)(ac)(iii)
Tribunals and Commissions17 Apr 2026Allowed
Ghanpur Solar Private Limited Vs ACIT(OSD) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3753
Income Tax Act, 1961-Section 143(3), 144C, 144C(1), 144C(2), 144C(3), 144C(5), 144C(13), 92B, 92C(1), 92CA(1), 92CA(4), 142(1), 153, 153B, 144BIncome Tax (Appellate Tribunal) Rules, 1963-Rule 11RTI Act, 2005-Section 7(1)
Tribunals and Commissions17 Apr 2026Allowed
Vivek Shukla Vs ACIT, Circle 72 (1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3752
Income-tax Act, 1961-Section 143(2), 143(3), 69, 127, 271(1)(b), 142(1), 129, 143(1), 120(1), 120(2), 124(3), 127(2), 120, 139, 139(5), 124(1)RTI Act, 2005
Tribunals and Commissions17 Apr 2026Partly Allowed
M/s. S.C. Johnson Products Pvt. Ltd. Vs ACIT, Circle-7(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3751
Income-tax Act, 1961-Section 143(3), 9(1)(vii), 40(a)(i), 115JB, 80IB, 234B, 234D, 37, 195, 9(vii)(b), 194J, 9(1), 37(1), 195(1), 80A, 80ICCompanies Act-Sections 210/211Income Tax Rules, 1962
Tribunals and Commissions17 Apr 2026Allowed
Rajender Tuteja Vs Ward-43(8)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3750
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE
Tribunals and Commissions17 Apr 2026Allowed
Parveen Kumar Jain Vs DCIT, Central
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3749
Income Tax Act, 1961-Section 153A, 143(3), 153D, 69A, 115BBE, 133(6), 131, 132, 142(1)
Tribunals and Commissions17 Apr 2026Dismissed
Amazon Retail India Private Limited Vs Principal Commissioner Of Income Tax, Delhi-1
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3748
Income Tax Act, 1961-Section 263, 143(3), 144C(3), 144B, 40A(2), 40A(2)(b), 40(a)(ia), 143(1), 143(2), 142(1), 139, 142, 144A, 120, 92CA, 119, 129, 133(6), 154, 156, 234A, 234B, 234C, 234D, 43(1) Explanation 3
Tribunals and Commissions17 Apr 2026Allowed
Achampet Solar Private Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3745
Income Tax Act, 1961-Section 143(3), 144(13), 144B, 144C, 144C(1), 144C(2), 144C(5), 144C(13), 153, 153B, 92B, 92CA(1), 92CA(4)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions17 Apr 2026
Tiranga Mountain Rescue Vs ITO, Ward-22(4) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3743
Income-tax Act, 1961-Section 139(1), 143(1)
Tribunals and Commissions17 Apr 2026Partly Allowed
Varun Goel Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3742
Income Tax Act, 1961-Section 250, 153D, 153A, 143(3), 158BG, 119
Tribunals and Commissions17 Apr 2026Dismissed
DCIT Vs Paramount Propbuild Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3740
Income Tax Act, 1961-Section 250, 143(3)/153A, 132, 143(2), 142(1), 68, 133(6)
Tribunals and Commissions17 Apr 2026Partly Allowed
Keshav Dalal Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3739
Income Tax Act, 1961-Section 153A, 132, 143(1), 68, 292BA, 139(1), 143(3)Income-tax Act, 2025-Section 522
Tribunals and Commissions17 Apr 2026Partly Allowed
Red Fort Shahjahan Properties Ltd Vs. ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3738
Income-tax Act-Section 143(3), 144C, 144C(5), 144C(10), 144C(13), 147, 153, 254, 254(1), 254(3), 255(5), 256, 256(1), 260A, 260A(2)(a), 263(2), 282, 282(1)(c)Information Technology Act, 2000-Chapter IV, Section 2(k), 2(za), 13, 13(1), 13(2)(a)Customs Act, 1962-Section 4(2), 17, 27(1B)(c), 28, 28(11)
Tribunals and Commissions17 Apr 2026Dismissed
ACIT Vs United Hitech Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3737
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 143(1), 143(2), 142(1), 40A(3), 68, 37(1)
Tribunals and Commissions17 Apr 2026Partly Allowed
ATT Global Network Services India Private Limited Vs Assistant Commissioner of Income Tax Circle-1(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3736
Income-tax Act, 1961-Section 143(3), 144, 144B, 144C(3), 144C(5), 144C(8), 144C(13), 92CA, 153, 156, 264, 35ABB, 37(1), 43B, 80G, 115-O, 115JB, 234B, 234C, 270AIncome-tax Rules, 1962-Rule 10CACompanies Act, 1956
Tribunals and Commissions17 Apr 2026Partly Allowed
DCIT Vs Curadev Pharma Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3735
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B), 144B, 35(2AB), 37(1), 37A