COURT ARCHIVE

Income Tax Appellate Tribunal judgments

8,164 judgments · page 164 of 409

Tribunals and Commissions20 Apr 2026Partly Allowed

JBM Auto Ltd. Vs ACIT, CC-25

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3641

Income Tax Act, 1961-Section 153A, 153A(1)(a), 153A(1)(b), 153B, 153B(2)(b), 153C, 153D, 143(2), 143(3), 142(1), 142(2A), 151(2), 147, 148, 139, 115JB, 132, 132(4A), 131, 131(1A), 119, 136, 154, 255(4), 271(1)(c), 292B, 292C, 158BGIncome-tax (Appellate Tribunal) Rules, 1962-Rule 27, 27AIndian Penal Code, 1860-Section 193, 228, 196
Tribunals and Commissions20 Apr 2026Partly Allowed

JBM Auto Ltd. Vs ACIT, CC-25

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3637

Income Tax Act, 1961-Sections 109, 115JB, 119, 131, 131(1A), 132, 132(4A), 136, 139, 142(1), 142(2A), 143(2), 143(3), 144, 147, 148, 151(1), 151(2), 153A, 153A(1)(a), 153A(1)(b), 153B, 153B(2)(b), 153C, 153D, 154, 158BG, 255(4), 271(1)(c), 292B, 292CIncome Tax Appellate Tribunal Rules, 1962-Rules 27, 27AIndian Penal Code, 1860-Sections 193, 196, 228
Tribunals and Commissions20 Apr 2026Allowed

Raj Kumar Tyagi Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3625

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 69A, 151, 143(3), 148 to 153, 292BC
Tribunals and Commissions20 Apr 2026Allowed

Rekha Bisht Vs Income Tax Officer-2(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3684

Income-tax Act, 1961-Section 147, 144, 250, 148A, 148, 69, 115BBE, 234A, 2348, 148A(d), 144B, 149(1)(b)Right To lnformation Act (RTI),2005
Tribunals and Commissions20 Apr 2026Allowed

Pista Devi Education Society Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3678

Income Tax Act, 1961-Section 2(15), 10(23C), 11, 12, 12(1)(ac)(iii), 12(1)(ac)(vi), 12A, 12A(1)(ac), 12AA, 12AB, 12AB(1), 12AB(1)(b)(ii), 12AB(4), 12AB(4)(b), 13, 13(1), 13(1)(c), 13(3), 143(3)Haryana Registration and Regulation of Societies Act, 2012Foreign Contribution (Regulation) Act, 2010
Tribunals and Commissions20 Apr 2026Allowed

Sanjeev Jain Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3670

Income Tax Act, 1961-Section 250, 250(6), 68, 139(1), 147, 148A(d), 143(2), 69A
Tribunals and Commissions20 Apr 2026Allowed

Sanjay Tondon Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3669

Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions20 Apr 2026Allowed

Ajay Dev Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3667

Income Tax Act, 1961-Section 250, 144 read with Section 144B