Tribunals and Commissions22 Apr 2026Dismissed
Exxon Mobil Lubricants Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3658
IT Act-Section 144C, 144C(5), 271(1)(c), 143(2), 201, 153, 153(1)(a), 201(3)
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Income Tax Appellate Tribunal judgments
8,164 judgments · page 162 of 409
Tribunals and Commissions22 Apr 2026Partly Allowed
Keyman Trading Service Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3657
Income-tax Act, 1961-Section 153C, 143(3), 132, 127, 139(1), 69C, 131(1A), 68, 132A, 132(4)
Tribunals and Commissions22 Apr 2026
DCIT Vs Satya Parkash Shokeen
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3252
Income Tax Act, 1961-Section 250, 250(2), 250 sub section 2(a), 69C, 69A, VI-A, 132, 153A, 143(2)
Tribunals and Commissions22 Apr 2026
Prestigious Enterprises Private Limited Vs Asstt. Commissioner Of Income Tax, Central Circle-18
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3249
Income Tax Act, 1961-Section 272A(i)(d), 253(5)Limitation Act-Section 5
Tribunals and Commissions22 Apr 2026Allowed
Mohd. Khursheed Mansoori Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3209
Income Tax Act, 1961-Section 250
Tribunals and Commissions22 Apr 2026Dismissed
Junoon Capital Services Private Limited Vs ITO Ward 13(4)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3188
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions22 Apr 2026
Shree Satpal Promoters Pvt Ltd Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3189
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions22 Apr 2026
Income Tax Officer Vs Shri Bhagwan
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3114
Tribunals and Commissions22 Apr 2026
Mohd. Khursheed Mansoori Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3133
Income Tax Act, 1961-Section 250, Rule 46A
Tribunals and Commissions22 Apr 2026
Chetan Kakkar Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3135
Income Tax Act, 1961-Section 250
Tribunals and Commissions22 Apr 2026
Prestigious Enterprises Private Limited Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3150
Income Tax Act, 1961-Section 272A(i)(d), 253(5)Limitation Act-Section 5
Tribunals and Commissions22 Apr 2026
Prestigious Enterprises Private Limited Vs Asstt. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3149
Income Tax Act, 1961-Section 272A(i)(d), 253(5)Limitation Act-Section 5
Tribunals and Commissions22 Apr 2026
Shri Satish Sehrawat Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3140
Income-tax Act, 1961-Section 254, 143(3), 271(1)(c), 24(b), 37(1)
Tribunals and Commissions22 Apr 2026
Defsys Solutions Pvt. Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3138
Income Tax Act, 1961-Section 139, 143(2), 143(3), 250, 250(6), 10AA
Tribunals and Commissions22 Apr 2026
Sri Rani Shakti Roller Flour Mills Pvt. Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3166
Income Tax Act, 1961-Section 153C, 153A, 69C, 234A, 234B, 234C, 234D, 139, 132
Tribunals and Commissions22 Apr 2026
Sh. Rajender Goyal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3162
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions22 Apr 2026
Asian Professional Security Association Vs Ward – 50(1), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3160
Income Tax Act, 1961-Section 250, 250(6), 143(3), 143(2), 142(1)Income-tax (Appellate Tribunal) Rules, 1963-Rule 4Society Registration Act
Tribunals and Commissions22 Apr 2026
Sh. Harjeet Singh Sahni Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3159
Income-tax Act, 1961-Section 271(1)(c), 68, 69
Tribunals and Commissions22 Apr 2026
Impressions Services Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3181
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions22 Apr 2026
Science Divine Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3177
Income-tax Act, 1961-Section 12A