Tribunals and Commissions23 Apr 2026
Sampark India Logistics Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3176
Income Tax Act, 1961-Section 147, 143(3), 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
8,164 judgments · page 159 of 409
Tribunals and Commissions23 Apr 2026
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3175
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions23 Apr 2026
Beaver International (India) Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3174
Income-tax Act, 1961-Section 147, 144B
Tribunals and Commissions23 Apr 2026
Rajiv Kumar Arora Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3179
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions22 Apr 2026Allowed
M/s Classic Transportation Private Limited & Anr. Vs Deputy Commissioner Of Income Tax & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3507
Income Tax Act, 1961-Section 143(3), 147, 139, Explanation 2 to Section 147, 148, 151, first proviso to Section 147
Tribunals and Commissions22 Apr 2026Partly Allowed
Shri Satish Sehrawat Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3503
Income-tax Act, 1961-Section 254, 143(3), 271(1)(c), 24(b), 37(1)
Tribunals and Commissions22 Apr 2026Allowed
Ashu Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3502
Income-tax Act, 1961-Section 13A, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(1), 151(2)Representation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions22 Apr 2026Allowed
Golden Traders Vs Income Tax Officer 1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3501
Income-tax Act, 1961-Section 147, 254, 144B
Tribunals and Commissions22 Apr 2026Allowed
Kawalpreet Singh Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3500
Income-tax Act, 1961-Section 147
Tribunals and Commissions22 Apr 2026Allowed
Rattan Singh Khatri Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3498
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions22 Apr 2026Allowed
Shaloo Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3446
Income-tax Act, 1961-Section 147, 144B, 151
Tribunals and Commissions22 Apr 2026Dismissed
Income Tax Officer Vs Shri Bhagwan
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3529
Tribunals and Commissions22 Apr 2026
ITO Vs Azad Malik
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3569
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 115BE, 69A, 285BA, 80IC
Tribunals and Commissions22 Apr 2026
DCIT, Central Circle-01 Vs Sanjay Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3560
Income-tax Act, 1961-Section 143(3), 153C, 153AEvidence Act-Section 34Prohibition of Benami Property Transaction Act, 1988
Tribunals and Commissions22 Apr 2026Allowed
Shakyasimha Foundation Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3554
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12AB, 12A(1)(ac) (Proviso)Finance Act, 2024
Tribunals and Commissions22 Apr 2026Allowed
M/s Rakesh Mahajan HUF Vs The ITO Ward 58(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3587
Income Tax Act, 1961-Section 147, 144, 143(2), 148, 149(1)(b), 151A, 142(1)Right to Information Act-Section 7(1)
Tribunals and Commissions22 Apr 2026Allowed
Chetan Kakkar Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3584
Income Tax Act, 1961-Section 250
Tribunals and Commissions22 Apr 2026Dismissed
ACIT, Central Circle, 02 Vs Mohak Jain
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3583
Income Tax Act, 1961-Section 147, 69B, 132(4)
Tribunals and Commissions22 Apr 2026Allowed
Defsys Solutions Pvt. Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3582
Income Tax Act, 1961-Section 250, 143(3), 250(6), 10AA, 143(2), 139
Tribunals and Commissions22 Apr 2026
Science Divine Foundation Vs Commissioner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3581
Income-tax Act, 1961-Section 12A