Tribunals and Commissions04 May 2026
Kapoor Singh Vs ITO, Ward-2
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3791
Income Tax Act, 1961-Section 144, 143(3)
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Income Tax Appellate Tribunal judgments
7,967 judgments · page 149 of 399
Tribunals and Commissions04 May 2026
ITO Vs Discovery Liquor House
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3786
Income Tax Act, 1961-Section 68
Tribunals and Commissions04 May 2026
Dayalu Fashions Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3784
Income Tax Act, 1961-Section 68, 143(1), 250Income Tax Rules, 1962-Rule 46A, 11UA(2)
Tribunals and Commissions02 May 2026
Yogeshwar Vs ITO, Ward 2(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3715
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions30 Apr 2026Allowed
M.S. Roohani Satsang Society, Chandigarh Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3258
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions30 Apr 2026Allowed
ILD Housing Projects Private Limited Vs Commissioner Of Income Tax (Appeals), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3278
Income Tax Act-Section 249, 154
Tribunals and Commissions30 Apr 2026Allowed
M/s Medway Educational Consultant Private Limited Vs AO Ward17(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3276
Income-tax Act, 1961-Section 143(3), 144B, 143(2), 69C, 68, 250
Tribunals and Commissions30 Apr 2026Allowed
Ravinder Juneja Vs E-Assessment Unit, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3275
Tribunals and Commissions30 Apr 2026Allowed
Pritam Singh Vs ITO Ward-3 Panipat
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3274
Income-tax Act, 1961-Section 143(3), 147, 148, 139, 143(2), 250
Tribunals and Commissions30 Apr 2026Allowed
Purshotam Anand Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3273
Income-tax Act, 1961-Section 147 read with Section 144B, 151(1), 151(ii), 148, 56(2)(ix), 69A, 148A(b), 148A(d), 151(i), 151Finance Act, 2021
Tribunals and Commissions30 Apr 2026Allowed
M/s. Samvardhinee Nyas Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3272
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(ac)(ii), 12AB, 12A, 12AB(1)(ac)(iii)Limitation Act of 1963-Section 5, 51
Tribunals and Commissions30 Apr 2026
SWR Belting (India) Private Limited Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3271
Tribunals and Commissions30 Apr 2026Allowed
Social Welfare Public Trust Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3270
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G, 12AB(1)(b)(ii)(B), 12AB(4), 11, 60 to 63, 61, 62(1)(i), 12A, 12AA
Tribunals and Commissions30 Apr 2026Partly Allowed
Neelkhanth Township Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3269
Income Tax Act, 1961-Section 153A, 143(3), 68, 115BBE, 234B, 234C, 271AAC, 142, 131, 132, 132(4), 127, 143(2), 10Companies ActFinance Act, 2022
Tribunals and Commissions30 Apr 2026Allowed
Deepak Kumar Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3268
Income Tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions30 Apr 2026
Swati Seksaria Vs Income Tax Officer, Ward-(49) (93), Assessment Unit, Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3267
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions30 Apr 2026Allowed
Rakesh Trisal Vs Deputy Commissioner Of Income Tax, Central Circle-27, New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3266
IT Act-Section 153C, 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A, 132
Tribunals and Commissions30 Apr 2026Allowed
Sh. Pramod Kumar Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3264
Income-tax Act, 1961-Section 144, 271AAC1
Tribunals and Commissions30 Apr 2026Allowed
Mohd. Tazeem Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3263
Income-tax Act, 1961-Section 147
Tribunals and Commissions30 Apr 2026Dismissed
Sai Krishna Associates Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3262
Income Tax Act, 1961-Section 250, 12AB, 12A(1)(ac)(ii)