CourtKutchehry.com

COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,769 judgments · page 144 of 389

Tribunals and Commissions08 May 2026Allowed

Rajeev Attar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3730

Income-tax Act, 1961-Section 250, 143(3), 143(2), 68, 115BBEIncome-tax Rules, 1962-Rule 46A
Read judgment
Tribunals and Commissions08 May 2026

Smridhi Aggarwal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3758

Income Tax Act-Section 153C, 143(3), 56(2)(ix), 69A, 132, 56(2)(x), 56(ii)(ix)
Read judgment
Tribunals and Commissions08 May 2026Partly Allowed

Pilot Industries Limited Vs DCIT, Central Circle 1

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3754

Income Tax Act, 1961-Section 132, 133(6), 148, Explanation 2 to Section 148, 148B, 143(3), 132A, 133A, 133A(2A), 143(2), 139, 139(1), 127, 153A, 153C, 158B to Section 158BI, 151, 143, 147, Explanation 2 to Section 147, 142(1), 153D, 69, 115BBE, 154Finance Act, 2021Finance No 2 Act, 2024
Read judgment
Tribunals and Commissions08 May 2026Dismissed

Income Tax Officer Vs Anju Goyal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3748

Income tax Act, 1961-Section 143(3), 143(1), 69A, 274, 271AAC(1), 133(6), 131CGST Act, 2017-Section 12
Read judgment
Tribunals and Commissions08 May 2026Partly Allowed

Subash Chander Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3746

Income Tax Act, 1961-Section 250, 153A, 143(3), 132, 132(4), 115BBE, 69, 69A, 69B, 69C, 10(38), 68
Read judgment