Tribunals and Commissions19 May 2026Allowed
Nitin Sachdeva Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3522
Income Tax Act, 1961-Section 143(3), 68, 143(2), 144B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,758 judgments · page 131 of 388
Tribunals and Commissions19 May 2026
Sonika Singhal Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3521
Income Tax Act, 1961-Section 132, 153C, 69A
Tribunals and Commissions19 May 2026Dismissed
DCIT Central Circle Ghaziabad Vs. M/s. Habitat Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3520
Income Tax Act, 1961-Section 153A, 153A(1), Second Proviso to Section 153A, Explanation-1 to Section 153A(1), Explanation-2 to Section 153A(1), 153C, 153C(1), First Proviso to Section 153C
Tribunals and Commissions19 May 2026
DCIT Vs Krish Cereals Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3519
Income Tax Act, 1961-Section 250, 147, 144B, 68, 139(1), 143(3), 148, 144
Tribunals and Commissions19 May 2026Allowed
Rahul Gupta Vs. PCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3518
Income Tax Act, 1961-Section 263, Explanation 2 to Section 263, 119, 139(1), 142(1), 144B, 147, Explanation 3 to Section 147, 143(3), 148, 148(2), 133(6), 54, 80HH, 80-I
Tribunals and Commissions19 May 2026Allowed
Vinod Kumar Maheshwari Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3517
Income Tax Act, 1961-Section 143(3), 132, 153A Explanation 1, 153C, 153C(1)(a), 153C(1)(b)Finance Act, 2015
Tribunals and Commissions19 May 2026
Mr. Prakash Chand Agrawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3516
Income Tax Act, 1961-Section 143(1), 154, 139(1)
Tribunals and Commissions19 May 2026Allowed
Spirit Of Helping Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3191
Income-tax Act, 1961-Section 12(1)(ac)(vi)-ITEM(B)
Tribunals and Commissions19 May 2026
Manju Bothra Vs ITO, Ward 36 (1), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3211
Tribunals and Commissions19 May 2026Allowed
Ish Kumar Vs NFAC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3198
Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions19 May 2026
Vinod Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3085
Income Tax Act, 1961-Section 250, 250(2)(a), 147, 144, 148A, 148A(b), 148A(d), 148, 142(1), 69, 68
Tribunals and Commissions19 May 2026
Bablu Ray Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3086
Income-tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions19 May 2026
M/s Usha Rani Traders Pvt. Ltd. Vs CCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3087
Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions19 May 2026
Deputy Commissioner Of Income Tax, Circle- 8(1) Vs DNC Infrastructure Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3119
Income Tax Act, 1961-Section 143(3), 153A, 44AD
Tribunals and Commissions19 May 2026
Spirit of Helping Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3133
Income-tax Act, 1961-Section 12(1)(ac)(vi)-ITEM(B)
Tribunals and Commissions19 May 2026
Manju Bothra Vs ITO, Ward 36 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3131
Tribunals and Commissions19 May 2026
Deputy Commissioner Of Income Tax, Circle-8(1) Vs DNC Infrastructure Private Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3055
Income Tax Act, 1961-Section 143(3), 153A, 44AD
Tribunals and Commissions19 May 2026
Manju Bothra Vs ITO, Ward 36 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3173
Tribunals and Commissions18 May 2026Allowed
M/s Perfect Propbuild Private Limited Vs Deputy/Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3434
Income-tax Act, 1961-Section 153A(1)(b), 143(3), 132
Tribunals and Commissions18 May 2026Allowed
Pradeep Kumar Gupta Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3481
Income Tax Act, 1961-Section 153A, 153C