Tribunals and Commissions20 May 2026
Suraj Kannaye Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3154
Income Tax Act, 1961-Section 250, 144, 69, 249(3)
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Income Tax Appellate Tribunal judgments
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Tribunals and Commissions20 May 2026
Shri Tariq Athar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3153
Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions20 May 2026
Vidushi Tayal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3165
Income Tax Act, 1961-Section 250
Tribunals and Commissions20 May 2026
Vidushi Tayal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3163
Income Tax Act, 1961-Section 144, 148, 250, 250(2)(a), 56(1)(v)
Tribunals and Commissions20 May 2026
Varun Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3084
Income Tax Act, 1961-Section 250, 69, 147, 148, Clause (iv) of Explanation 2 of Section 148, 144B(8), 151A, 115BBE, 250(2)(a)
Tribunals and Commissions20 May 2026
Varun Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3082
Income Tax Act, 1961-Sections 69, 147, 148, 250, 250(2)(a)
Tribunals and Commissions20 May 2026
M/s. Ultimate Flaxipack Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3112
Income Tax Act, 1961-Section 250, 143(3), 69C, 147, 148B, 69A, 132, 158BB, 133A, 115BBE
Tribunals and Commissions20 May 2026
Konark Foundation Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3149
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions20 May 2026
M B Education Society Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3147
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions20 May 2026
Dinesh Kumar Jain Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3142
Income Tax Act, 1961-Section 143(3), 148B, 143(2)
Tribunals and Commissions20 May 2026
Bishan Lal Gupta, HUF Vs Income Tax Officer, Ward-29(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3152
Income Tax Act, 1961-Section 250, 147, 148, 148A(b), 148A(d), 148A, 149, First proviso to Section 149, 151, 149(1)(b)TOLA-Section 3(1), 3, 2Finance Act 2021
Tribunals and Commissions20 May 2026
Ramesh Zalpuri Vs DCIT/ACIT, Central Circle-II
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3057
Income Tax Act, 1961-Section 69A, 132, 132A, 133A, 143(2), 143(3), 147, Explanation 2 to Section 147, 148, Explanation 2 to Section 148 (clauses (i) to (iv)), 148BFinance Act, 2021
Tribunals and Commissions20 May 2026
Rakesh Kumar Anand Vs ACIT, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3056
Income Tax Act, 1961-Section 250, 36, 143(2), 142(1), 250(5), 250(2)(a)Income Tax (Appellate Tribunal) Rules, 1963-Rule 11
Tribunals and Commissions20 May 2026
M/s AKC Retailers Private Limited Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3054
Income Tax Act, 1961-Section 147, 143(1), 148
Tribunals and Commissions19 May 2026
Rajeev Kumar Ghisha Ki Dhani Tewari Vs Income Tax Officer, Ward-2
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3246
Land Acquisition Act-Section 28Income Tax Act, 1961-Section 80C
Tribunals and Commissions19 May 2026
SR Cupro Industries Private Limited Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3245
Tribunals and Commissions19 May 2026
Sachin Gupta Vs Income Tax Officer Ward 48(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3317
Tribunals and Commissions19 May 2026
Pramod Yadav Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3313
Tribunals and Commissions19 May 2026Allowed
Steelmint Industries P. Ltd. Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3312
Income Tax Act, 1961-Section 139(1), 115BAB, 143(1)
Tribunals and Commissions19 May 2026Allowed
Savita Chaturvedi (Ind) Vs Ito, Ward 59(6)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3363
Income Tax Act, 1961-Section 69, 144B, 147Income-tax (Appellate Tribunal) Rules, 1963-Rule 11