COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 123 of 388

Tribunals and Commissions21 May 2026Allowed

Sanchit Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3390

Income-tax Act, 1961-Section 250, 200A, 139AA(2), 206AA, 194IA, 40(a)(ia), 201(1), Chapter XVIIB
Tribunals and Commissions21 May 2026

Mayank Jain Vs. NFAU

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3437

Income Tax Act, 1961-Section 143(1), 143(2), 143(3), 69, 69C, 133(6), 271AAC, 271AAC(1)
Tribunals and Commissions21 May 2026

Rajesh Bansal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3433

Income-tax Act-Section 127, 132, 132A, 133A, 139, 139(1), 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A, 153C, 158B to 158BIFinance Act 2021Finance No 2 Act 2024
Tribunals and Commissions21 May 2026Partly Allowed

Ajay Kumar Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3431

Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions21 May 2026Allowed

Kavita Gupta Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3429

Income Tax Act, 1961-Section 143(3), 250, 271(1), 14A, 143(1), 143(2), 14A(2), 57, Rule 8D
Tribunals and Commissions21 May 2026

Rajesh Bansal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3428

Income-tax Act-Section 127, 132, 132A, 133A, 133A(2A), 139, 139(1), 142, 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A, 153C, 1534, 158B, 158 BI, Explanation 2 to Section 148, Explanation 2 to Section 148BFinance Act 2021Finance No 2 Act 2024
Tribunals and Commissions21 May 2026Partly Allowed

Rajesh Bansal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3426

Income Tax Act, 1961-Section 132, 143(3), 115BBE, 69, 69A, 69B, 69C, 133A, 131