COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 121 of 388

Tribunals and Commissions22 May 2026Partly Allowed

Vivek Mittal Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3412

Income Tax Act, 1961-Section 250, 143(3), 69, 69A
Tribunals and Commissions22 May 2026

Worldfa Exports Private Limited Vs PCIT(Central)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3408

Income Tax Act, 1961-Section 132, 144(13), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), 151, 151(i), 151(ii), 151(if), 153A, 153A(1), 153A(1)(a), 153A Explanation 1, 153C, 263Finance Act, 2021Finance Act, 2023
Tribunals and Commissions22 May 2026

Jasbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3406

Income Tax Act, 1961-Section 250, 143(3)/147, 68, 151, 292BC, 145(3)Finance Act, 2026
Tribunals and Commissions22 May 2026Dismissed

ITO Vs Arti Arora

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3405

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 10(38), 139(1), 142(1), 69A, 68, 132, 254(2), 131WT Act-Section 13
Tribunals and Commissions22 May 2026Allowed

ITO Vs Shri Ajay Sharma

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3404

Income Tax Act, 1961-Section 250, 144, 144B, 145(3), 68
Tribunals and Commissions22 May 2026Dismissed

DCIT Vs Rajesh Kumar Govil

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3403

Income Tax Act, 1961-Section 250, 147, 144B, 10(38), 148, 139(1), 68, 69C, 10(3), 143(1), 143(2), 115BBE
Tribunals and Commissions22 May 2026Partly Allowed

Priya Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3402

Income Tax Act, 1961-Section 250, 143(3), 68, 54Evidence Act, 1972-Section 34
Tribunals and Commissions22 May 2026Partly Allowed

M/s. Acme Cleantech Solutions (P) Ltd. Vs JCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3398

Income Tax Act, 1961-Section 250(6), 143(3), 143(2), 142(1), 14A, 14A(2), 115JB, 92BIncome-tax Rules, 1962-Rule 8D, 8D(2)(ii), 10B(2), 10B(3)Finance Act, 2012