COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,758 judgments · page 118 of 388

Tribunals and Commissions25 May 2026Allowed

Virasat Buildcon Pvt. Ltd. Vs Assessment Unit, Income Tax Department, NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3335

Income Tax Act, 1961-Section 250, 147 to 151, 148, 148A(b), 148A, 151, 151(2), 151(1), 151(i), 151(ii)Finance Act, 2021

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Tribunals and Commissions25 May 2026Partly Allowed

Lalit Kumar Nagar Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3333

Income-tax Act, 1961-Section 143(3), 153C, 153D, 148, 127, 132, 132A, 139, 147, 149, 151, 153, 153A, 142(1), 143(2)Finance Act, 2021

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Tribunals and Commissions25 May 2026

Amadeus India Private Limited Vs Asstt. Commissioner Of Income-Tax, Circle 1(1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3332

Income Tax Act, 1961-Section 143(3) r.w.s. 144B, 143(2), 142(1), 92E, 92CA(1), 92CA(3), 92CA, 92B(1), 92F clause (v), 92F, 270A, 92C(3), 92B, 14A, 250, 143(1), 234A, Chapter XIncome-tax Rules, 1962-Rule 10E, 10D, 8DFinance Act 2012

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Tribunals and Commissions25 May 2026

DCIT Vs Aamby Valley City Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3329

Income Tax Act, 1961-Section 250, 143(3), 14A, 36(1)(vii), 36(2), 37(1), 36(1)(iii), 43B, 40A(7)Income Tax Rules, 1962-Rule 8DFinance Act, 2022

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Tribunals and Commissions25 May 2026Allowed

Shri Dharambir Memorial Trust Rohtak Vs. CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3208

Income-tax Act, 1961-Section 12A(1)(ac), 12A(1)(ac)(iii)

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Tribunals and Commissions25 May 2026

Sarvada Shiksha Samiti Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3180

Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144

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Tribunals and Commissions25 May 2026

Sarvada Shiksha Samiti Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3176

Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144

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Tribunals and Commissions25 May 2026

Sarvada Shiksha Samiti Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3158

Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), Explanation 2(1) of section 147, 148, 139(4), 144

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Tribunals and Commissions25 May 2026

Sarvada Shiksha Samiti Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3155

Income Tax Act, 1961-Section 250, 142(1)(i), 142(1)(ii), 69A, 145(3), 147, 148, 139(4), 144

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Tribunals and Commissions22 May 2026Allowed

Ajay Mangal Vs ITO, Ward 17(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3331

Income Tax Act, 1961-Section 143(3), 144B

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Tribunals and Commissions22 May 2026Allowed

Aseem Kumar Gupta Vs ACIT, CC-9, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3330

Income Tax Act, 1961-Section 250, 153A, 143(3), 153C, 153D, 292BC

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Tribunals and Commissions22 May 2026

Punya Sthali Tirth Trust Vs ITO, Ward (Exemption)-2(4)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3328

Income Tax Act, 1961-Section 271AAC(1), 151

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Tribunals and Commissions22 May 2026Allowed

Life Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3327

Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12A, 12AB(1)(b)(ii)B

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Tribunals and Commissions22 May 2026Dismissed

DCIT, Central Circle -32 Vs M/s Indo Greenfuel Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3326

Income Tax Act, 1961-Section 153C, 153A

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Tribunals and Commissions22 May 2026

Mahagun (India) Pvt. Ltd. Vs ACIT, CC-13

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3325

Income Tax Act, 1961-Section 271(1)(c)

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Tribunals and Commissions22 May 2026Allowed

Rana Industries Vs ITO, Ward-3(2)(4)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3324

Income Tax Act, 1961-Section 147, 144B

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Tribunals and Commissions22 May 2026Allowed

Inox Infrastructure Limited Vs Assessment Unit Income Tax, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3323

Income Tax Act, 1961-Section 270A, 14A, 139Income Tax Rules, 1962-Rule 8D, Proviso to Rule 8D

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Tribunals and Commissions22 May 2026Allowed

Shri Aggarwal Sewa Sadan Vs CIT(Exemption), Exemption Ward-Rohtak

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3322

Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii)

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Tribunals and Commissions22 May 2026Allowed

M/s IMA Janakpuri Branch Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3359

Income-tax Act, 1961-Section 12A, 80G

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Tribunals and Commissions22 May 2026Allowed

Sakshi Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3358

Income-tax Act, 1961-Section 12A, 12AB, 80G

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