Tribunals and Commissions16 Jun 2026Allowed
Arush Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1725
Income Tax Act, 1961-Section 250, 142(1), 234F, 234B, 44ADA, 194JB
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 106 of 377
Tribunals and Commissions16 Jun 2026Allowed
M/s Park City Infrastructures Vs ITO, Ward- 59 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1724
Income Tax Act, 1961-Section 147, 144, 148, 144B
Tribunals and Commissions16 Jun 2026Allowed
Vinsan Credit And Securities Limited Vs DCIT Circle 25(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1722
Income Tax Act, 1961-Section 143(3), 147, 148, 148A, 148A(b), 148A(d), 151
Tribunals and Commissions16 Jun 2026Partly Allowed
Ghaziabad Containers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1720
Income Tax Act, 1961-Section 250, 36(1)(iii), 14A, 143(2), 142(1)Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions16 Jun 2026
Income Tax Officer Vs Shankar Metal & Alloys
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1719
Income Tax Act, 1961-Section 250, 147, 144B, 69C
Tribunals and Commissions16 Jun 2026
M/s Park City Infrastructures Vs ITO, Ward- 59 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1451
Income Tax Act, 1961-Section 147, 144, 148, 144B
Tribunals and Commissions16 Jun 2026Allowed
Vinsan Credit and Securities Limited Vs DCIT Circle 25(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1397
Income Tax Act, 1961-Section 143(3), 147, 148, 148A, 148A(b), 148A(d), 151
Tribunals and Commissions15 Jun 2026Allowed
S & P Global Ratings Singapore Pte. Ltd. Vs Assistant Commissioner Of Income-tax, Circle Int. Tax 3(1)(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1717
Income-tax Act, 1961-Section 143, 144C(13), 270A, 5(2), 9, 9(1)(vii), Explanation 2 to section 9(1)(vii)
Tribunals and Commissions15 Jun 2026Allowed
Food Safety And Standards Authority Of India Vs ACIT, Circle Exemption-1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1715
Income Tax Act, 1961-Section 250, 11(2), 12AA, 11, 13(9), 234B
Tribunals and Commissions15 Jun 2026Dismissed
Macquarie SBI Infrastructure Investments Pte Ltd. Vs Assistant Commissioner Of Income Tax (International Taxation), Circle 2(2)(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1714
Income-tax Act, 1961-Section 143, 143(2), 143(3), 144C, 144C(13), 1448(8), 153, 234A, 234B, 270A, 50AA, 48, 36(1)(iii)Companies Act, 2013-Section 2(30)
Tribunals and Commissions15 Jun 2026Dismissed
The D.C.I.T Vs Mohan Kumar Garg
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1712
Income-tax Act, 1961-Section 250, 153C, First Proviso to Section 153C, 153A(1)ITAT Rules-Rule 18(6)
Tribunals and Commissions15 Jun 2026Partly Allowed
Marhaba Medical Services Pvt. Ltd. Vs Assessing Officer Ward – 16(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1708
Income Tax Act, 1961-Section 143(3), 145
Tribunals and Commissions15 Jun 2026
Tanisha Chaudhary Vs Ward 5(2)(4), Noida
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1464
Income Tax Act, 1961-Section 139(1), 143(1), 139(4), 139(3), 80, 72(1), 73(2), 74(1), 74(3), 74A(3)Indian Income-tax Act, 1922-Section 22(3), 22(1)Income Tax (Appellate Tribunal) Rules, 1963-Rule 34(4)
Tribunals and Commissions12 Jun 2026Partly Allowed
BIZ 2 X Platform Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1726
Income-tax Act, 1961-Section 92CA(3), 144C(5), 143(3), 144C(13), 144B, 270A
Tribunals and Commissions12 Jun 2026Dismissed
Arun Pratap Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1723
Income Tax Act, 1961-Section 80GGC, 69C, 115BBE, 132, 131(1), 271(1)(c), 68
Tribunals and Commissions11 Jun 2026Allowed
Boston Scientific Technology and Engineering Services Pvt. Ltd. Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1742
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 143(2), 142(1), 292B, 147, 148, 170
Tribunals and Commissions11 Jun 2026Allowed
Gemalto Digital Security Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1713
Income-tax Act, 1961-Section 143(3), 144C, 92CA(3), 133(6), second proviso to Section 92C(2)
Tribunals and Commissions11 Jun 2026Allowed
BorgWarner Emissions Systems India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1705
Income-tax Act, 1961-Section 143(3), 144C, 144C(13), 92C(3)(c), 92D, 80G, 234B, 270AIncome-tax Rules, 1962-Rule 10D, 10BCompanies Act, 2013-Section 135
Tribunals and Commissions10 Jun 2026
DCIT Vs Ravi Prakash Aggarwal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1707
Income Tax Act, 1961-Section 250, 147, 144, 143(3), 143, 148, 131, 143(1), 143(2), 142(1), 68, 144BSEBI Act, 1992-Section 15HA, 12A(a), (b) and (c)SEBI (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market) Regulations, 2003-Regulation 2(1)(c), 3(a), (b), (c) and (d), 4(1), 4(2)(a)
Tribunals and Commissions10 Jun 2026Dismissed
DCIT Vs Fieldcore Service Solutions
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1704
Income Tax Act, 1961-Section 250, 9(1)(vii), 40(a)(ia), 40(a)(i)