Tribunals and Commissions01 Jul 2026
Sarita Sarda Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2635
Income Tax Act, 1961-Section 250, 143(3), 127, 153A, 144ITAT Rules-Rule 29
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 92 of 377
Tribunals and Commissions01 Jul 2026Partly Allowed
Shree Motors Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2440
Income-tax Act, 1961-Section 139(1), 139(8A) (including the third proviso thereto), 143(1), 143(3), 144B
Tribunals and Commissions01 Jul 2026
Al Rehman Frozen Foods Vs ACIT_1, Moradabad New
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2634
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions01 Jul 2026Allowed
Kulbhushan Mittal Vs PCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2439
Income Tax Act, 1961-Section 147, 143(3), 68, 263, 263(2), 50C, 143(1), Explanation 2 to Section 263
Tribunals and Commissions01 Jul 2026
M/s. Vidya Infrabuilt Pvt. Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2438
Income Tax Act, 1961-Section 250, 154, 40A(3)
Tribunals and Commissions01 Jul 2026Partly Allowed
Smt. Shanta Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2149
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions01 Jul 2026
Om Prakash Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2146
Income Tax Act, 1961-Section 250, 154
Tribunals and Commissions01 Jul 2026Allowed
Vin Venturess Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2103
Income Tax Act, 1961-Section 250, 234A, 234B, 234C, 271AAC
Tribunals and Commissions01 Jul 2026
Camtech Heavy Engineering Company Vs Dcit
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2089
Income Tax Act, 1961-Section 250, 115BBE
Tribunals and Commissions01 Jul 2026
Vin Venturess Vs Deputy Commissioner Of Icnome Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2085
Income Tax Act, 1961-Section 250, 234A, 234B, 234C, 271AAC, Rule 46A
Tribunals and Commissions01 Jul 2026
Camtech Heavy Engineering Company Vs Dcit
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2081
Income Tax Act, 1961-Section 250, 115BBE
Tribunals and Commissions01 Jul 2026
Vin Venturess Vs Deputy Commissioner Of Icnome Tax, Circle 43(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2076
Income Tax Act, 1961-Section 250, 234A/B/C, 271AAC
Tribunals and Commissions01 Jul 2026
M/s. Pioneer Dealtrade Private Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2095
Income-tax Act, 1961-Section 153C, 143(3), 153A, 153D
Tribunals and Commissions30 Jun 2026Dismissed
Income Tax Officer Vs Rajeev Kumar
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1568
Income Tax Act, 1961-Section 147, 144, 69C, 68
Tribunals and Commissions30 Jun 2026Allowed
M/s. Beza Energy Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1579
Income-tax Act, 1961-Sections 144, 270A, 271AAC1, 271B, 272A(1)(d)
Tribunals and Commissions30 Jun 2026Allowed
Parag Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1578
Income-tax Act, 1961-Section 143(1), 139(1), 90, 90A, 139(4), 139(5), 295(1), 295(2)(ha), 91, 80AC, 80-IA(7), 10A(5), 10B(5), 154Income-tax Rules, 1962-Rule 128, 128(8), 128(9)
Tribunals and Commissions30 Jun 2026Allowed
Bijender Singh Vs ITO, Ward 1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1577
Income Tax Act, 1961-Section 250, 144/144B, 249(2), 249(3)
Tribunals and Commissions30 Jun 2026
The Oxford and Cambridge Society Of India Vs CIT (Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1595
Income Tax Act, 1961-Section 11, 11(1), 11(1)(c), 11(1)(d), 12A, 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b)(ii)(B), 80G, 80G(5), 60 to 63, 119(2)(b)
Tribunals and Commissions30 Jun 2026Allowed
JTK Logistics Private Limited Vs ITO, Ward 13(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1593
Income Tax Act, 1961-Section 250, 143(3), 249(2), 249(3)
Tribunals and Commissions30 Jun 2026
M S Goel (HUF) Vs ITO, Ward 28(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1535
Income Tax Act, 1961-Section 143(3), 68