Tribunals and Commissions06 Jul 2026Allowed
Pushpa Vs Ward 51 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2140
Income Tax Act, 1961-Section 148
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 90 of 377
Tribunals and Commissions06 Jul 2026
Forerunner Capital Investments Limited Vs Ward 9(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2108
Income Tax Act, 1961-Section 32, 14A, Rule 8DCompanies Act, 2013
Tribunals and Commissions06 Jul 2026
Sh. Akhil Garg Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2013
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Jul 2026
M.K. Constructions Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2043
Income Tax Act-Section 250, 68/115 BBE (1)Income Tax Rules-Rule 46A
Tribunals and Commissions06 Jul 2026
Nidhi Sharma Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2044
Tribunals and Commissions06 Jul 2026
Sh. Gyanveer Singh Vs Income Tax Officer (OSD)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2045
Income Tax Act, 1961-Section 143(3), 115BBE, 40A(3)
Tribunals and Commissions06 Jul 2026Partially allowed
Gyanveer Singh Vs Income Tax Officer (OSD)-1, Faridabad, Haryana
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 0158
Income Tax Act, 1961-Section 40A(3)Income Tax Act, 1961-Section 68Income Tax Act, 1961-Section 115BBE
Tribunals and Commissions03 Jul 2026
Sh. Joginder Payla Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2627
Income-tax Act, 1961-Section 254(2), 153A, 153C(1)
Tribunals and Commissions03 Jul 2026
Pradeep Verma Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2007
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jul 2026
Attractive Impex Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · 2024 INSC 754
Income Tax Act, 1961-Section 68, 139, 143(1), 144, 144B, 147, 148, 148A(b), 148A(d), 149, 149(1), 250, 251(1)(a), 271(1)(c)Income Tax (AT) Rules, 1963-Rule 11Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions03 Jul 2026
Trend East West LPG Bottling Limited Vs DCIT, CC-15, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 1857
Income Tax Act, 1961-Section 250, 271(1)(c), 249(2), 249(3)
Tribunals and Commissions02 Jul 2026Dismissed
Ahuja And Anand Buildwell Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2619
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions02 Jul 2026Allowed
Shri Krishna Hare Educational Trust Vs ITO Ward Exemption 2(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2617
Income Tax Act, 1961-Section 11, 12, 13, 13(1)(c), 13(3), 13(3)(e), Explanation 3 to Section 13, Explanation 7 to Section 11, 12A, 133(6), 143(3), 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions02 Jul 2026Allowed
Nand Lal Garg Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2616
Income-tax Act, 1961-Section 143(3), 54, 2(15), 12AB, 12A(1)(ac)(ii), 12AA
Tribunals and Commissions02 Jul 2026Partly Allowed
Ajay Kaushik Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2615
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions02 Jul 2026
Ravi Kishore Enterprises Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2614
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(c), Explanation 2(1) and (iv), 68, 69C, 36(1)(iii), 139(1), 132, 143(3)
Tribunals and Commissions02 Jul 2026Allowed
M/s Carnation Projects (P) Ltd. Vs ACIT, CC-28, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2639
Income Tax Act, 1961-Section 250
Tribunals and Commissions02 Jul 2026Allowed
Sh. Harish Chandar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2349
Income-tax Act, 1961-Section 143(3), 263, 54, 54B, 54F
Tribunals and Commissions02 Jul 2026Partly Allowed
M/s. Grover Light Source Pvt. Ltd. Vs Income Tax Officer, Ward-1(1)(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2360
Income-tax Act, 1961-Section 147
Tribunals and Commissions02 Jul 2026
Mayank Aggrawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2381
Income-tax Act, 1961-Section 147