Tribunals and Commissions07 Jul 2026Allowed
Preet Networks Private Limited, Delhi Vs DCIT, Central Circle-19, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2130
Income Tax Act, 1961-Section 143(3), 50(1), 50C, 50C(1), 50C(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 89 of 377
Tribunals and Commissions07 Jul 2026
Gaurav Rohiwal Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2143
Income Tax Act, 1961-Section 250, 143(3), 145(3), 132(4), 131(1A)
Tribunals and Commissions07 Jul 2026
Naveen Tours Private Ltd. Vs Income Tax Officer, Ward-18(1), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2142
Income Tax Act, 1961-Section 250, 143(3), 43B, 40A(3), 145A, 145, 145B, 2, 194H, 37(1)Finance Act, 2018
Tribunals and Commissions07 Jul 2026Allowed
3 Generations Vs DCIT, Circle 49(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2114
Income Tax Act, 1961-Section 143(1), 80JJA, 80JJAA, 139(1)Income-tax Rules, 1962-Rule 19AAB, 19AB
Tribunals and Commissions07 Jul 2026Dismissed
Shilpa Goyal Vs Assessment Unit, Income Tax Department, NFAC Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2117
Income Tax Act, 1961-Section 143(3), 147, 144B, 80GGC, 80GGB, 151A, 148, 131(1), 271(1)(c), 68
Tribunals and Commissions07 Jul 2026
Jasmine Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2023
Income Tax Act, 1961-Section 144B
Tribunals and Commissions07 Jul 2026
Vimal Wahi Vs ADIT, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2025
Income-tax Act-Section 154, 143(1), 36(1)(va), 139(1), 37, 234A, 234B, 234C
Tribunals and Commissions07 Jul 2026
Gaurav Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2026
Income Tax Act, 1961-Section 69A
Tribunals and Commissions07 Jul 2026
Olam Agri Business Services India Private Limited Vs DCIT, Circle – 3 (1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2040
Income-tax Act, 1961-Section 143(1), 115BAA, 115BAB, 234B, 234CFinance Act, 2023-Paragraph E of Part I of the First Schedule
Tribunals and Commissions07 Jul 2026
Smt. Santosh Kumari Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2068
Income-tax Act, 1961-Section 143(3), 144B, 143(2), 234A
Tribunals and Commissions06 Jul 2026Partly Allowed
Sh. Gyanveer Singh Vs Income Tax Officer (OSD)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2484
Income Tax Act, 1961-Section 143(3), 115BBE, 40A(3)
Tribunals and Commissions06 Jul 2026
Human Welfare Trust Vs Commissioner Of Income Tax, (Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2275
Income Tax Act, 1961-Section 12A, 12AB, 80G, 115BBC
Tribunals and Commissions06 Jul 2026
Sh. Rattan Singh Vs Income Tax Officer, Ward 2(1) Faridabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2296
Income Tax Act-Section 221(1)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions06 Jul 2026
Dharamvir Vs ITO Ward -1 (1) (3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2298
Tribunals and Commissions06 Jul 2026Allowed
Charan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2299
Tribunals and Commissions06 Jul 2026
Manish Sakhuja Vs Income Tax Officer Ward 59(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2301
Income Tax Act, 1961-Section 250, 251
Tribunals and Commissions06 Jul 2026
Sunny Deserts P Ltd Vs Income Tax Officer Ward 24(1) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2401
Income Tax Act, 1961-Section 143(1), 32
Tribunals and Commissions06 Jul 2026Allowed
Sh. Akhil Garg Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2398
Income-tax Act, 1961-Section 147
Tribunals and Commissions06 Jul 2026Allowed
Kanhiya Developers Pvt Ltd. Vs CIT(A), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2165
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions06 Jul 2026
Suraj Bhan Vs ITO, Ward 1, Panipat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2159
Income-tax Act, 1961-Section 147, 144