Tribunals and Commissions07 Jul 2026Allowed
Ashwani Dhawan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2287
Income Tax Act, 1961-Section 148, 142(1), 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 87 of 377
Tribunals and Commissions07 Jul 2026Dismissed
Nouvelle Knowledge Services LLP Vs Income Tax Officer, Ward-44(6), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2284
Income-tax Act, 1961-Section 147, 148, 68, 80GGC, 80GGB, 13A, 151A, 131(1), 271(1)(c)Indian Evidence Act-Section 102R.P. Act-Section 29C
Tribunals and Commissions07 Jul 2026Dismissed
ITO, Ward-1(5) Vs Ishwar Singh Mavi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2247
Income-tax Act, 1961-Section 144, 147, 150
Tribunals and Commissions07 Jul 2026Allowed
Divya Vs ITO Ward 1 Aayakaryala Sonipat-, Haryana
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2254
Income-tax Act, 1961-Section 147, 144B, 54, 54(1), 54(2), 45, 139, 139(1)
Tribunals and Commissions07 Jul 2026
Jasvit Constructions Private Limited Vs CIT Appeal Delhi 29
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2256
Income-tax Act, 1961-Section 147
Tribunals and Commissions07 Jul 2026Allowed
Sajal Jain Vs ITO Ward 36(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2258
Income-tax Act, 1961-Section 154, 44DA, 139(5), 139(1), 143(1)
Tribunals and Commissions07 Jul 2026Allowed
BSL Special And Security Services Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2261
Income-tax Act, 1961-Section 143(3), 147, 148
Tribunals and Commissions07 Jul 2026
Sumer Singh Rana Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2264
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions07 Jul 2026
Hans Kumar HUF Vs CIT(A), NFAC
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2265
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Partly Allowed
Seth Mussadi Lal Charitable Trust Vs ITO Ward Exemption
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2270
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Allowed
Madaan Associates Vs Income Tax Officer Circle 43(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2280
Tribunals and Commissions07 Jul 2026Allowed
Burman Estate Private Limited Vs ITO Ward 5(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2294
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Allowed
Lakhvinder Vs Income Tax Officer, Ward-1, Panipat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2308
Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34
Tribunals and Commissions07 Jul 2026
Dimpi Batra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2310
Income-tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions07 Jul 2026Partly Allowed
Nitish Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2311
Income-tax Act, 1961-Section 147, 69A
Tribunals and Commissions07 Jul 2026
Mamta Chaudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2328
Income-tax Act, 1961-Section 143(3), 151
Tribunals and Commissions07 Jul 2026Allowed
Rajaviri Vs Income Tax Officer, Ward-1, Baghpat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2429
Income-tax Act, 1961-Section 246A, 56, 56(2)(viib), 56(vii) Explanation (d)
Tribunals and Commissions07 Jul 2026Partly Allowed
Shivani Tyagi Vs Ward-I, Sonepat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2427
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions07 Jul 2026Allowed
Rajaviri Vs Income Tax Officer, Ward-1, Baghpat
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2426
Income-tax Act, 1961-Section 246A, 56, 56(2)(viib), 56(vii) Explanation (d)
Tribunals and Commissions07 Jul 2026Allowed
Jagjeet Singh Vs ITO Ward 3(1)(1) Muzaffarnagar
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2425
Income-tax Act, 1961-Section 147, 144, 144B, 250(6)