Tribunals and Commissions08 Jul 2026
Society For Health Information Systems Programmes Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2160
Income-tax Act, 1961-Section 12AB, 80G
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 86 of 377
Tribunals and Commissions08 Jul 2026
Sh. Randeep Singh Gogna Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2132
Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions08 Jul 2026
Deepak Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2115
Income Tax Act, 1961-Section 147, 144B, 148A
Tribunals and Commissions08 Jul 2026Partly Allowed
Rakesh Kumar Sharma Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2098
Income-tax Act, 1961-Section 143(1), 143(1)(a), 36(1), 36(1)(va), 37, 43B, 139(1), 143(3), 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Finance Act 2026
Tribunals and Commissions08 Jul 2026Allowed
Vishakha Sinha Khetrapal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2101
Income Tax Act, 1961-Section 250, 147, 144, 272B(1)
Tribunals and Commissions08 Jul 2026Dismissed
Rakesh Kumar Sharma Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2090
Income-tax Act, 1961-Section 2(24)(x), 36(1), 36(1)(va), 37, 43B, 139(1), 143(1), 143(1)(a), 143(3)Income-tax Act, 2025-Section 29(1)(e)Finance Act, 2026
Tribunals and Commissions08 Jul 2026Dismissed
Rakesh Kumar Sharma Vs ITO Ward-1
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2083
Income-tax Act, 1961-Section 143(1), 143(1)(a), 36(1), 36(1)(va), 37, 43B, 139(1), 143(3), 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 38(1)
Tribunals and Commissions08 Jul 2026
Vishakha Sinha Khetrapal Vs Income Tax Officer, Ward 30(5), New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2082
Income Tax Act, 1961-Section 250, 147, 144, 272B(1)
Tribunals and Commissions08 Jul 2026
Vishakha Sinha Khetrapal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2075
Income Tax Act, 1961-Section 250, 147, 144, 272B(1)
Tribunals and Commissions08 Jul 2026
Acemoney (India) Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2027
Income Tax Act, 1961-Section 153C
Tribunals and Commissions08 Jul 2026
Sham Sunder Lal Kalawati Acharwale Charitable Trust Vs ITO, Ward-Exemption 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2015
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12AB, 12AB(i)(b)(ii)(B), 61, 63, 63(a)Bombay Public Trusts Act, 1950MPT Act
Tribunals and Commissions08 Jul 2026Allowed
Aero Promoters Private Limited Vs DCIT Central Circle-20
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2011
Income Tax Act, 1961-Section 250, 147, 143(3), 132, 69C, 115BBE, 149(1)(b), 149(1A), 148, 149, 153A, 153C, 148A, 151, 131, 133A, 132A, 149(1)(a)Finance Act, 2021
Tribunals and Commissions08 Jul 2026
Kumar Trading Company Vs ITO-1(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2048
Income Tax Act, 1961-Section 147, 144, 144B, 148, 251(1)(a)
Tribunals and Commissions08 Jul 2026
Mohammad Islam Mohammad Saleem & Co. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2049
Income Tax Act, 1961-Section 250
Tribunals and Commissions08 Jul 2026
Wassan Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2050
Income Tax Act, 1961-Section 250, 142(1)
Tribunals and Commissions07 Jul 2026Dismissed
Assistant Commissioner of Income Tax Vs Bluejays Realtech Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2449
Income Tax Act, 1961-Section 147, 148, 143(2), 142(1)
Tribunals and Commissions07 Jul 2026Allowed
Vimal Wahi Proprietor Jagdish Tours And Travels Vs ADIT, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2446
Income-tax Act-Section 154, 143(1), 36(1)(va), 139(1), 37, 234A, 234B, 234C
Tribunals and Commissions07 Jul 2026Allowed
Aparna Malhotra Vs Joint Commissioner Of Income Tax, Central Range-4
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2584
Income Tax Act, 1961-Section 271DA, 269ST, 153C, 269S, 269T, 271D
Tribunals and Commissions07 Jul 2026Allowed
Avian Remedies Ltd Vs ITO Ward 3(4) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2290
Income-tax Act, 1961-Section 143(3), 143(2)
Tribunals and Commissions07 Jul 2026Allowed
Veer Singh Vs ITO Ward 1(1) Moradabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2291
Income-tax Act, 1961-Section 143(3)