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Income Tax Appellate Tribunal judgments

7,537 judgments · page 85 of 377

Tribunals and Commissions08 Jul 2026

Karam Vir Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2629

Income Tax Act, 1961-Section 250, 144, 142(1), 269SS
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Tribunals and Commissions08 Jul 2026Partly Allowed

Mathod Industries Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2626

Income-tax Act, 1961-Section 153C, 143(3), 131(1A), 153D, 139(1), 132, 147, 153A, 148A, 148, 151, 153C(1), 153C(3), 132AIndian Evidence Act, 1872-Section 65B(2), 65B(4)
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Tribunals and Commissions08 Jul 2026Partly Allowed

M/s. Soni Traders Vs Asstt. CIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2624

Income-tax Act, 1961-Section 143(3), 153C, 153B, 65B, 132, 153A, 143(2), 133AIndian Evidence Act, 1872-Section 65B
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Tribunals and Commissions08 Jul 2026

ACIT Vs Vayam Technologies Ltd

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2622

Income-tax Act, 1961-Section 143(3), 801BInsolvency and Bankruptcy Code 2016-Section 14, 238
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Tribunals and Commissions08 Jul 2026Dismissed

ITO Vs Nandan Gupta

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2620

Income-tax Act-Section 28, 68, 133(6), 144B, 148
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Tribunals and Commissions08 Jul 2026Partly Allowed

Sh. Sachin Arora Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2334

Income-tax Act, 1961-Section 147, 144, 69C
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Tribunals and Commissions08 Jul 2026Allowed

Narender Rathee Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2406

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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