COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 83 of 377

Tribunals and Commissions08 Jul 2026Allowed

Rajesh Kumar Gupta Vs Circle 5(2)(1), Noida

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2461

Income Tax Act, 1961-Section 143(3), 144B

Tribunals and Commissions08 Jul 2026Allowed

Raj Kumar Vs Assessing Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2460

Income Tax Act, 1961-Section 143(3), 144, 144B, 272A(1)(d)

Tribunals and Commissions08 Jul 2026Partly Allowed

M/S Ambica Timber Trade Private Limited Vs Income Tax Officer Ward 2(1) CR Building New Delhi 110002

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2459

Income Tax Act, 1961-Section 143(3), 250, 68, 115BBEIncome Tax Rules, 1962-Rule 46A

Tribunals and Commissions08 Jul 2026Partly Allowed

Vaibhav Jindal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2458

Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 80C, 80G, 145(3), 69A, 250(6)

Tribunals and Commissions08 Jul 2026

H. H. Impex Vs Income Tax Officer, Ward 51(5), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2457

Income Tax Act, 1961-Section 143(3)

Tribunals and Commissions08 Jul 2026Allowed

Paras Mal Lodha Vs Assistant Commissioner Of Income Tax, Central Circle-20, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2456

Income Tax Act, 1961-Section 271(1)(c), 270A

Tribunals and Commissions08 Jul 2026

Chetan Garg Vs JAO Circle 49 (1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2455

Income Tax Act, 1961-Section 143(3), 144B

Tribunals and Commissions08 Jul 2026

Pradyumn & Elizabeth Jain Foundation Vs Shri Prakash Dubey

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2454

Income Tax Act, 1961-Section 80G

Tribunals and Commissions08 Jul 2026Allowed

MVD Apparel Private Limited Vs Income Tax Officer, Ward 17(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2453

Income Tax Act, 1961-Section 250, 154, 143(1), 48

Tribunals and Commissions08 Jul 2026Allowed

Lalit Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2452

Income Tax Act, 1961-Section 250, 271B, 147, 144, 44AB

Tribunals and Commissions08 Jul 2026Partly Allowed

Nidaan Exim P Ltd Vs PCIT, Delhi-4

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2451

Income Tax Act, 1961-Section 133(6), 143(3), 144B, 263

Tribunals and Commissions08 Jul 2026Partly Allowed

Rakesh Kumar Sharma Vs ITO Ward-1

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2441

Income-tax Act, 1961-Section 143(1), 143(1)(a), 143(3), 139(1), 36(1), 36(1)(va), 37, 43B, 2(24)(x)Income-tax Act, 2025-Section 29(1)(e)Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 38(1)

Tribunals and Commissions08 Jul 2026Allowed

Sachin Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2585

Income-tax Act, 1961-Section 147, 69, 250(6), 1st proviso to Section 148, 148, 144, 148A, 148A(d)

Tribunals and Commissions08 Jul 2026

Sham Sunder Lal Kalawati Acharwale Charitable Trust Vs ITO, Ward-Exemption 2(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2575

Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 12AB, 12AB(i)(b)(ii)(B), 61, 63, 63(a)Bombay Public Trusts Act, 1950MPT Act

Tribunals and Commissions08 Jul 2026Allowed

Cloud 9 Projects Pvt. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2580

Income-tax Act, 1961-Section 144, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 149A(c), 149A(d), 151, 271(1)(c)Finance Act, 2021TOLA-Section 2, 3, 3(1)

Tribunals and Commissions08 Jul 2026

M/S Kaane Visionary Projects Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2579

Income Tax Act, 1961-Section 132, 139(1), 139(5), 147, 148, 153A, 153C, 154, 250, 251, 251(1), 251(2), 263Indian Income-tax Act, 1922-Section 31, 31(3), 33B, 34

Tribunals and Commissions08 Jul 2026Dismissed

DCIT, Central Circle-28 Vs Uppal Housing Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2578

Income-tax Act, 1961-Section 143(3), 147, 68, 153A, 133(6), 132

Tribunals and Commissions08 Jul 2026

Mohammad Islam Mohammad Saleem & Co. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2577

Income Tax Act, 1961-Section 250

Tribunals and Commissions08 Jul 2026Allowed

Vishakha Sinha Khetrapal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2613

Income Tax Act, 1961-Section 250, 147, 144, 272B(1)

Tribunals and Commissions08 Jul 2026Allowed

Khalsa Rescue Foundation Vs The Addl./ Joint Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2612