COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 81 of 377

Tribunals and Commissions10 Jul 2026Allowed

Late. Samarjit Singh Malik & Anr. Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2036

Income Tax Act, 1961-Section 250, 143(3), 132, 271DA, 269ST, 271D, 269SS, 274, 69A, 139(1), 271AAB(1A), 275(1)(c), 271E, 271(1)(c)
Tribunals and Commissions09 Jul 2026

Sonu Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2562

Income Tax Act, 1961-Section 250, 147, 144
Tribunals and Commissions09 Jul 2026

Rajesh Kumar Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2450

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009