Tribunals and Commissions13 Jul 2026Allowed
Vinod Gupta Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2443
Income Tax Act, 1961-Section 271(1)(c), 271AAC(1), 271AAC, 153D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 80 of 377
Tribunals and Commissions13 Jul 2026Allowed
Ashim Talwar Vs Additional Commissioner Of Income Tax Central Range-4, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2342
Income Tax Act, 1961-Section 271DA, 269ST
Tribunals and Commissions13 Jul 2026
Cash UR Drive Marketing Pvt. Ltd. Vs DCIT, Central Circle-30
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2097
Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions13 Jul 2026Allowed
Ashim Talwar Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2104
Income Tax Act, 1961-Section 271DA, 269ST
Tribunals and Commissions13 Jul 2026
Ashim Talwar Vs Additional Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2088
Income Tax Act, 1961-Section 271DA, 269ST
Tribunals and Commissions13 Jul 2026
Cash UR Drive Marketing Pvt. Ltd. Vs DCIT, Central Circle-30, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2080
Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions13 Jul 2026
Ashim Talwar Vs Additional Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2077
Income Tax Act, 1961-Section 271DA, 269ST
Tribunals and Commissions13 Jul 2026
Cash UR Drive Marketing Pvt. Ltd. Vs DCIT, Central Circle-30, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2091
Income-tax Act, 1961-Section 143(3), 69C
Tribunals and Commissions13 Jul 2026
M/s L. A. Archplan (P) Ltd. Vs Deputy Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2018
Income Tax Act, 1961-Section 147, 144, 143(3), 148, Explanation 2(iv) of Section 148, 149(1)(a), 132, 132A
Tribunals and Commissions13 Jul 2026
Tripathi Abhishek Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2034
Income Tax Act, 1961-Section 148, 54, 147, 144C(3)
Tribunals and Commissions10 Jul 2026Allowed
Late. Samarjit Singh Malik Vs ACIT Central Circle -18, Jhandewalan, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2551
Income Tax Act, 1961-Section 250, 143(3), 132, 271DA, 269ST, 271D, 269SS, 274, 69A, 139(1), 271AAB(1A), 275(1)(c), 271E, 271(1)(c)
Tribunals and Commissions10 Jul 2026
Motley Logistics Private Limited Vs PR, CIT Delhi, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2539
Income Tax Act, 1961-Section 263, 143(3), 144B, 40A(2)(b), 142, 142(1), 143(2), 112A, 271C, 119, 92-CA, 69GST ActFinance Act, 2015
Tribunals and Commissions10 Jul 2026
Ultimate Fashion Maker Ltd. Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2532
Income Tax Act, 1961-Section 154, 143(1), 234B, 234C, 90, 90(2), 90A, 139(1), 80ICIncome-tax Rules, 1962-Rule 128(9)
Tribunals and Commissions10 Jul 2026Allowed
Swami Ramanand Satyarthi Trust Vs CIT(E)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2442
Income-tax Act, 1961-Section 12A
Tribunals and Commissions10 Jul 2026
Pawan Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2369
Income-tax Act, 1961-Section 254 (2)Land Acquisition Act-Section 28
Tribunals and Commissions10 Jul 2026
Deepak Thakran Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2154
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions10 Jul 2026Allowed
Raj Kalra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2153
Income-tax Act, 1961-Section 147, 144, 69C, 115BBE, 148, 145(3)
Tribunals and Commissions10 Jul 2026
Surjeet Vs ITO Ward 1(4), FBD
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2152
Income-tax Act, 1961-Section 143(3), 147, 133(6), 148
Tribunals and Commissions10 Jul 2026
Motley Logistics Private Limited Vs PR, CIT Delhi New Delhi, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2010
Income Tax Act, 1961-Section 263, 143(3), 144B, 40A(2)(b), 142, 119, 92-CA, Explanation 2 to Section 263, 263(1), 112A, 271C, 142(1), 143(2), 69GST ActFinance Act, 2015
Tribunals and Commissions10 Jul 2026
Ultimate Fashion Maker Ltd. Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2030
Income Tax Act, 1961-Section 154, 143(1), 234B, 234C, 90, 90(2), 90A, 139(1), 80ICIncome-tax Rules, 1962-Rule 128(9)