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Income Tax Appellate Tribunal judgments

7,537 judgments · page 78 of 377

Tribunals and Commissions15 Jul 2026Allowed

Rahul Tandon Vs ACIT, CC-2, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 0155

Income Tax Act, 1961-Section 69AIncome Tax Act, 1961-Section 131(1A)Income Tax Act, 1961-Section 132
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Tribunals and Commissions14 Jul 2026Allowed

Bharath Singh Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2569

Income Tax Act, 1961-Section 250, 250(2)(a), 23(1)(a), 246A, 144B
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Tribunals and Commissions14 Jul 2026

Superior Projects LLP Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2564

Income-tax Act, 1961-Section 250, 147, 144, 144B, 151, 151(i), 151(ii), 234B, 253(3), 148, 148A(b), 148A(d)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance Act, 2021
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Tribunals and Commissions14 Jul 2026Allowed

Mandeep Arora Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2561

Income Tax Act, 1961-Section 147, 144B, 148, 148A, 149, 151TOLA-Section 2, 3, 3(1)Finance Act 2021
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Tribunals and Commissions14 Jul 2026Allowed

Jay Ushin Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2556

Income Tax Act, 1961-Section 250, 270A, 250(6), 250(2)(a)
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Tribunals and Commissions14 Jul 2026Allowed

Om Parkash Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2555

Income Tax Act, 1961-Section 250, 46A, 69A, 115BBE, 132A, 142(1), 250(2)(a), 250(6)
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