Tribunals and Commissions15 Jul 2026
Harvinder Singh Sethi Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2534
Income Tax Act, 1961-Section 250, 147, 1448, 147 to 151, 69A, 143(3), 148, 153C, 139, 149, 151, 153, 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
7,537 judgments · page 77 of 377
Tribunals and Commissions15 Jul 2026Allowed
M/s. Veolia Water Technologies and Solutions (India) P. ltd. Vs AU, NFAC, DCIT Circle 25(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2533
Income Tax Act, 1961-Section 92D, 142(1), 143(2), 143(3), 144B, 144C(1), 144C(5), 144C(8), 144C(10), 144C(13), 153(1), 153(4), 234A, 234B, 270AIncome Tax Rules, 1962-Rule 10D, 100, 108
Tribunals and Commissions15 Jul 2026Allowed
Delhivery Freight Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2531
Income Tax Act, 1961-Section 250, 37(1)
Tribunals and Commissions15 Jul 2026Allowed
Dhiraj Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2573
Income-tax Act, 1961-Section 69A, 142(1), 143(2), 143(3), 147, 148Indian Penal Code-Section 420, 120BCr PC-Section 154
Tribunals and Commissions15 Jul 2026Dismissed
ACIT Vs MGM Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2572
Income Tax Act, 1961-Section 250, 68, 143(3), 142(1), 143(2), 246A
Tribunals and Commissions15 Jul 2026Allowed
Rajendra Singh Vs ITO, Ward 2(2)(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2571
Income Tax Act, 1961-Section 250, 144, 249(2), 249(3), 271(1)(c)
Tribunals and Commissions15 Jul 2026Partly Allowed
Ganesh Kumar Sancheti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2570
Income-tax Act, 1961-Section 143(3), 144B, 69A, 143(1), 132, 32, 44AB
Tribunals and Commissions15 Jul 2026Partly Allowed
Alok Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2567
Income-tax Act, 1961-Section 143(3), 144B, 56(2)(x), 131(1)(d)
Tribunals and Commissions15 Jul 2026Allowed
Abir Hydro Power Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2330
Income Tax Act, 1961-Section 143(3), 56(2)(viib), 68, 263, 37
Tribunals and Commissions15 Jul 2026
Sh. Rajesh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2138
Income-tax Act, 1961-Section 143(3), 151, 148
Tribunals and Commissions15 Jul 2026Allowed
M/s. MG Housing Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2112
Income-tax Act, 1961-Section 147, 148, 148A, 271D, 69A, 37, 36(1)(va), 2(24)(x), 271BFinance Act, 2021Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions15 Jul 2026Allowed
Cooperative Cane Development Society Ltd Titavi Vs Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2106
Income Tax Act, 1961-Section 250, 143(3), 144B, 80P(2)(a)(iii), 80P(2)(a)(iv), 80P(2)(iii), 80P(2)(iv), 80P(2)(3), 80P(2A)(iii)
Tribunals and Commissions15 Jul 2026
Joint Commissioner Of Income(OSD) Vs Ace Infracity Developers Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2116
Income Tax Act, 1961-Section 250, 147, 143(3), 132, 148, 139(5), 115BBE, 69C, 68, 250(4)
Tribunals and Commissions15 Jul 2026Allowed
SNB Alumni Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2100
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G
Tribunals and Commissions15 Jul 2026
SNB Alumni Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2078
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G
Tribunals and Commissions15 Jul 2026
SNB Alumni Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2074
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G
Tribunals and Commissions15 Jul 2026
Abir Hydro Power Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2014
Income Tax Act, 1961-Section 143(3), 56(2)(viib), 68, 263, 37
Tribunals and Commissions15 Jul 2026
Sh. Rajesh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2046
Income-tax Act, 1961-Section 143(3), 151, 148
Tribunals and Commissions15 Jul 2026
Umang Foundation Vs ITD
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2066
Income Tax Act, 1961-Section 12AB, 12A, 12(1)(ac)(vi)-Item(B), 12A(1)(ac)(vi)-Item(B)
Tribunals and Commissions15 Jul 2026Dismissed
Umang Foundation Vs ITD, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 0159
Income Tax Act, 1961-Section 12ABIncome Tax Act, 1961-Section 12AIncome Tax Act, 1961-Section 12A(1)(ac)(vi)