COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,537 judgments · page 75 of 377

Tribunals and Commissions15 Jul 2026Allowed

Rahul Tandon Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2503

Income Tax Act, 1961-Section 69A, 131(1A), 132(4), 132
Tribunals and Commissions15 Jul 2026Dismissed

Umang Foundation Vs ITD

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2501

Income Tax Act, 1961-Section 12AB, 12A, 12(1)(ac)(vi), 12A(1)(ac)(vi)
Tribunals and Commissions15 Jul 2026

GEE DEE Educational Society Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2500

Income-tax Act, 1961-Section 80G(5), 12AB, 12A, 12AA, 119, 120, 120(4) to 120(6), 127, 2(15), 133A, 12A(1)(ac), 2(7A)Income-tax Rules, 1962-Rule 11AASocieties Registration Act 1860
Tribunals and Commissions15 Jul 2026Partly Allowed

ITO Ward 2(2)(2) Vs Radhey Kishan

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2527

Income Tax Act, 1961-Section 250, 147, 144B, 143(3), 151, 148, 69A, 54B, 2(14), 148A(b), 148A(d), Explanation 3 to Section 147