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Income Tax Appellate Tribunal judgments

7,523 judgments · page 74 of 377

Tribunals and Commissions16 Jul 2026Allowed

Jai Kanwar Vs Income Tax Officer, Sonepat

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2217

Income-tax Act, 1961-Section 147, 263, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 56(2)(viii), 10(37), 45(5), 145A, 145B, 264, 143(1)Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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Tribunals and Commissions16 Jul 2026Partly Allowed

Sh. Vipin Kumar Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2245

Income-tax Act, 1961-Section 143(3), 37
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Tribunals and Commissions16 Jul 2026Partly Allowed

DCIT Vs Vishwanath Singhal

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2181

Income-tax Act, 1961-Section 147, 148A(b), 148A(d), 148
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Tribunals and Commissions15 Jul 2026Partly Allowed

ITO Ward 2(2)(2) Vs Radhey Kishan

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2494

Income Tax Act, 1961-Section 250, 147, 144B, 143(3), 151, 148, 69A, 54B, 2(14), 148A(b), 148A(d)
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Tribunals and Commissions15 Jul 2026

Vijayant Bhatia Vs AO – Ward – 34(5)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2479

Income Tax Act, 1961-Section 250, 147, 144B, 80GGC, 154, 132, 148, 80GGBRepresentation of the People Act, 1951-Section 29A
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Tribunals and Commissions15 Jul 2026Allowed

Sandeep Jain Vs Income Tax Officer, Ward 59(6)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2474

Income Tax Act, 1961-Section 90, 90A, 132, 132A, 133A, 135A, 143, 144, 147, 148, 148A, 148A(a), 148A(b), 148A(d), 149, 151, 151(1), 151(2), 151(i), 151(ii)Constitution of India-Article 142Finance Act 2021
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