COURT ARCHIVE

Income Tax Appellate Tribunal judgments

7,523 judgments · page 73 of 377

Tribunals and Commissions16 Jul 2026Allowed

S C Narang & Sons HUF Vs ITO Ward 35(1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2473

Income Tax Act, 1961-Section 139(1), 142(1), 144B, 147, 148, 148A, 148A(a), 148A(b), 148A(d), 151, 250Finance Act, 2021Finance Act, 2022

Tribunals and Commissions16 Jul 2026

DCIT Central Circle-1, New Delhi Vs Tvarur Oils & Fats Private Limited

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2471

Income Tax Act, 1961-Section 153C

Tribunals and Commissions16 Jul 2026Partly Allowed

Sunder Marketing Associates Vs ITO Circle – 34 (1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2470

Income Tax Act, 1961-Section 250, 253(5)Prevention of Money Laundering Act (PMLA)-Section 17IPC-Sections 120B, 420, 463, 471

Tribunals and Commissions16 Jul 2026Partly Allowed

Shri Shobit Gupta Vs The A.C.I.T

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2481

Income-tax Act, 1961-Section 147, 148, 151, 143(2), 10(38), 68ITAT Rules-Rule 18(6)

Tribunals and Commissions16 Jul 2026Allowed

Avaya India Pvt. Ltd. Vs Addl. CIT, Spl. Range 1, New Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2478

Income-tax Act, 1961-Section 43A, 143(2), 142(1), 92CA, 144C(2), 144C(5), 143(3), 144C(13)Income Tax (Dispute Resolution Panel) Rules, 2009-Rule 4

Tribunals and Commissions16 Jul 2026Dismissed

JCIT Vs Mohit Aggarwal

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2493

Income Tax Act, 1961-Section 271D, 271E, 271-E, 269SS, 269T, 275(1)(c)

Tribunals and Commissions16 Jul 2026Allowed

Rajesh Bhardwaj Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2491

Income-tax Act, 1961-Section 250, 144B, 147Limitation Act of 1963-Section 51

Tribunals and Commissions16 Jul 2026Allowed

Kanhaiya Lal Datwani Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2490

Income Tax Act, 1961-Section 147, 144, 144B

Tribunals and Commissions16 Jul 2026Dismissed

ACIT Vs Anmol Tradex Pvt Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2489

Income Tax Act-Section 153C, 153C(1), 153A, 143(3), 260Indian Evidence Act

Tribunals and Commissions16 Jul 2026Dismissed

ECR Buildtech Private Limited Vs The DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2509

Tribunals and Commissions16 Jul 2026

DCIT Vs M/s. Sony India Pvt. Ltd

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2507

Income Tax Act, 1961-Section 246A, 244A, Explanation to Section 140A(1), 254, 154, 260A, 143(3), 144C, 220(2), 234B, 234C, 156, 246(1)(f)

Tribunals and Commissions16 Jul 2026Allowed

Advit Warehousing Pvt. Ltd. Vs ITO, Ward 2(1)(1), Ghaziabad

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2506

Income Tax Act, 1961-Section 147, 143(3), 148, 148A

Tribunals and Commissions16 Jul 2026Partly Allowed

NatWest Digital Services India Pvt. Ltd Vs DCIT, Circle-3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2505

Income-tax Act, 1961-Section 143(3), 92C(3), 92C(4), 92C, 92CA(1)Income Tax Rules, 1962-Rule 10B(2), 10B(1)(e), 10B, 10D(4)

Tribunals and Commissions16 Jul 2026Allowed

M/s. Kavish Impex P. Ltd. Vs ITO Ward-14 (1)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2504

Income-tax Act, 1961-Section 69A

Tribunals and Commissions16 Jul 2026Dismissed

ACIT Vs Anish Yadav

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2502

Income-tax Rules, 1962-Rule 46A

Tribunals and Commissions16 Jul 2026Partly Allowed

Abhyudaya Housing & Constructions Private Limited Vs Assistant Commissioner Of Income Tax Circle-1(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2281

Income Tax Act, 1961-Section 144, 143(3), 263, 148, 147

Tribunals and Commissions16 Jul 2026Allowed

Geeta Singh Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2198

Income-tax Act, 1961-Section 2012-13

Tribunals and Commissions16 Jul 2026Partly Allowed

Abhyudaya Housing & Constructions Private Limited Vs Assistant Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2201

Income Tax Act, 1961-Section 144, 143(3), 263, 148/147

Tribunals and Commissions16 Jul 2026Allowed

Phool Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2207

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

Tribunals and Commissions16 Jul 2026Partly Allowed

Abhyudaya Housing & Constructions Private Limited Vs Assistant Commissioner Of Income Tax Circle-1(1), Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2208

Income Tax Act, 1961-Section 144, 143(3), 263, 148, 147