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Income Tax Appellate Tribunal judgments

7,426 judgments · page 71 of 372

Tribunals and Commissions22 Jul 2026Allowed

Kumar Ashutosh Vs Ward 34(5), Civic Center

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2329

Income Tax Act, 1961-Section 250, 250(6), 147, 144, 144B, 148, 142(1), 69A, 249(2), 249(3), 282Income-tax Rules, 1962-Rule 127Income Tax Act, 2025-Section 359(4)
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Tribunals and Commissions22 Jul 2026Allowed

Income Tax Officer Vs Sheel Chand Jain

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2407

Income Tax Act, 1961-Section 250, 147, 144B, 139(1), 148A(d), 148, 143(2), 142(1), 115BBE, 148A(b), 148A(a), 151, 151A, 69C
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Tribunals and Commissions22 Jul 2026Dismissed

Income Tax Officer Vs Jimmy Talwar

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2402

Income Tax Act, 1961-Sections 147 to 151, 143(1), 151(1), 148, 10(38)Finance (No. 2) Act, 2004-Chapter VII
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Tribunals and Commissions22 Jul 2026Partly Allowed

Sanden Vikas India Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2396

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 92C(2), 92CA(3), 270AIncome Tax Rules, 1962-Rule 10B(2)
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Tribunals and Commissions22 Jul 2026Partly Allowed

Sanya Dawar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2145

Income Tax Act, 1961-Section 250, 144, 143(2), 69A, 115BBEIncome Tax Rules, 1962-Rule 46A, 46Taxation Laws (Second Amendment) Act, 2016-Section 115BBE
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Tribunals and Commissions22 Jul 2026

Income Tax Officer Vs Jimmy Talwar

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2047

Income Tax Act, 1961-Section 143(1), 147 to 151, 148, 151(1), 10(38)Finance (No. 2) Act, 2004-Chapter VII
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Tribunals and Commissions22 Jul 2026

Kumar Ashutosh Vs Income Tax Officer, Ward 34(5)

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2058

Income Tax Act, 1961-Section 250, 144B, 147, 148, 142(1), 69A, 144, 249(2), 249(3), 282, 250(6)Income-tax Rules, 1962-Rule 127Income Tax Act, 2025-Section 359(4)
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Tribunals and Commissions21 Jul 2026Partly Allowed

Accurate Pressings Vs The ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2395

Income-tax Act, 1961-Section 250, 147, first proviso to Section 147, 144, 144B, 148, 142(1), 143(2), 143(3), 41(1), 28(iv), 151(1)
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